Showing 18976 - 18990 of 41947 judgements
25 January 2006
Supreme Court
3 pages
COMMNR. OF POLICE Vs SYED HUSSAIN

Case number: C.A. No.-006319-006319 / 2004
Diary number: 21660 / 2003
Advocates: D. BHARATHI REDDY Vs D. MAHESH BABU

24 January 2006
Supreme Court
88 pages
RAMESHWAR PRASAD Vs UNION OF INDIA

Bench: ARIJIT PASAYAT
Case number: W.P.(C) No.-000257-000257 / 2005
Diary number: 11754 / 2005
Advocates: Vs B. KRISHNA PRASAD

24 January 2006
Supreme Court
176 pages
RAMESHWAR PRASAD Vs UNION OF INDIA

Bench: Y.K. Sabharwal CJI , K.G. Balakrishnan , B.N. Agrawal , Ashok Bhan , Arijit Pasayat
Case number: W.P.(C) No.-000257-000257 / 2005
Diary number: 11754 / 2005
Advocates: Vs B. KRISHNA PRASAD

24 January 2006
Supreme Court
77 pages
RAMESHWAR PRASAD Vs UNION OF INDIA

Case number: W.P.(C) No.-000257-000257 / 2005
Diary number: 11754 / 2005
Advocates: Vs B. KRISHNA PRASAD

24 January 2006
Supreme Court
13 pages
RAMESHWAR PRASAD Vs UNION OF INDIA

Case number: W.P.(C) No.-000257-000257 / 2005
Diary number: 11754 / 2005
Advocates: Vs B. KRISHNA PRASAD

23 January 2006
Supreme Court
8 pages
CHAIRMAN CUM M.D.,T.N.C.S.CORPN.LTD.&ORS Vs K. MEERABAI

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-000623-000623 / 2005
Diary number: 15545 / 2004
Advocates: Vs V. J. FRANCIS

23 January 2006
Supreme Court
89 pages
L.I.C. OF INDIA Vs SUSHIL

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000719-000719 / 2006
Diary number: 23468 / 2004
Advocates: A. V. RANGAM Vs SARLA CHANDRA

20 January 2006
Supreme Court
11 pages
RADHA MOHAN SINGH @ LAL SAHEB Vs STATE OF U.P.

Bench: K.G. BALAKRISHNAN,ARUN KUMAR,G.P. MATHUR
Case number: Crl.A. No.-001183-001185 / 2004
Diary number: 18459 / 2004
Advocates: Vs PRAVEEN SWARUP

20 January 2006
Supreme Court
13 pages
SHRIKANT Vs VASANTRAO .

Bench: CJI,B. N. SRIKRISHNA,R. V. RAVEENDRAN
Case number: C.A. No.-005895-005895 / 2004
Diary number: 19775 / 2004
Advocates: Vs LAWYER S KNIT & CO

20 January 2006
Supreme Court
3 pages
M/S. MOTOR INDUSTRIES CO. LTD. Vs COMMNR. OF CENTRAL EXCISE, AURANGABAD

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-004391-004392 / 2000
Diary number: 11234 / 2000
Advocates: Vs P. PARMESWARAN

19 January 2006
Supreme Court
4 pages
SHAILESH JASVANTBHAI Vs STATE OF GUJARAT .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000118-000118 / 2006
Diary number: 5785 / 2004
Advocates: S. C. BIRLA Vs HEMANTIKA WAHI

19 January 2006
Supreme Court
3 pages
PUNJAB STATE ELECTRICITY BOARD Vs HARVINDER SINGH

Case number: C.A. No.-002398-002398 / 2000
Diary number: 3575 / 2000
Advocates: HARINDER MOHAN SINGH Vs RR-EX-PARTE

18 January 2006
Supreme Court
8 pages
M/S. VIKRAM CEMENT Vs COMMNR. OF CENTRAL EXCISE, INDORE

Bench: RUMA PAL,B.N. SRIKRISHNA,DALVEER BHANDARI
Case number: C.A. No.-001197-001197 / 2005
Diary number: 1190 / 2005
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

18 January 2006
Supreme Court
1 pages
RAM BACHAN RAI Vs RAM UDAR RAI .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001100-001100 / 2000
Diary number: 243 / 1996
Advocates: S. CHANDRA SHEKHAR Vs AKHILESH KUMAR PANDEY

18 January 2006
Supreme Court
4 pages
UNION OF INDIA Vs FLIGHT CADET ASHISH RAI

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000402-000403 / 2004
Diary number: 27321 / 2003
Advocates: SUSHMA SURI Vs IRSHAD AHMAD