Showing 18916 - 18930 of 41947 judgements
22 February 2006
Supreme Court
5 pages
RAVI KUMAR @ KUTTI RAVI Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000630-000630 / 2005
Diary number: 4424 / 2005
Advocates: PRASHANT KUMAR Vs

21 February 2006
Supreme Court
8 pages
KRISHNASWAMY S.PD. Vs U.O.I.

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-003376-003377 / 2000
Diary number: 3392 / 1999
Advocates: Vs B. KRISHNA PRASAD

21 February 2006
Supreme Court
3 pages
RAMESH KUMARI Vs STATE (N.C.T. OF DELHI) .

Case number: Crl.A. No.-001229-001229 / 2002
Diary number: 8894 / 2002
Advocates: Vs D. S. MAHRA

20 February 2006
Supreme Court
4 pages
TRANSMISSION CORPN.OF A.P.LTD.&ORS Vs M/S.SRI RAMA KRISHNA RICE MILL

Case number: C.A. No.-002137-002137 / 2000
Diary number: 14767 / 1999
Advocates: Vs Y. PRABHAKARA RAO

20 February 2006
Supreme Court
7 pages
BEGAM SURARIA RASHID Vs STATE OF MADHYA PRADESH .

Bench: H.K.SEMA,DR.A.R. LAKSHMANAN
Case number: C.A. No.-001196-001196 / 2006
Diary number: 19102 / 2005
Advocates: SUDHIR KUMAR GUPTA Vs

17 February 2006
Supreme Court
5 pages
BALAKRISHNAN Vs MALAIYANDI KONAR

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-002062-002062 / 2000
Diary number: 16710 / 1998
Advocates: Vs REVATHY RAGHAVAN

17 February 2006
Supreme Court
11 pages
SHEILA B. DAS Vs P.R. SUGASREE

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-006626-006626 / 2004
Diary number: 19304 / 2003
Advocates: Vs A. RAGHUNATH

17 February 2006
Supreme Court
3 pages
AVINASH HANSRAJ GAJBHIYE Vs OFFICIAL LIQUIDATOR,M/S. V.PHARMA.P.LTD.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001156-001156 / 2006
Diary number: 22435 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs

16 February 2006
Supreme Court
6 pages
CEAT LTD. Vs ANAND ABASAHEB HAWALDAR .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-009442-009442 / 2003
Diary number: 15506 / 2003
Advocates: MANIK KARANJAWALA Vs V. D. KHANNA

16 February 2006
Supreme Court
27 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,B.N.SRIKRISHNA,R.V. RAVEENDRAN
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

16 February 2006
Supreme Court
18 pages
M/S. GAMMON INDIA LTD. Vs SPL. CHIEF SECRETARY .

Bench: RUMA PAL,DR. AR. LAKSHMANAN,DALVEER BHANDARI
Case number: C.A. No.-001148-001148 / 2006
Diary number: 60614 / 2005
Advocates: PAREKH & CO. Vs MOHANPRASAD MEHARIA

16 February 2006
Supreme Court
4 pages
T.V.SARAVANAN @ S.A.R. Vs STATE THR. SECT.

Case number: Crl.A. No.-001176-001176 / 2005
Diary number: 11443 / 2005

16 February 2006
Supreme Court
2 pages
STATE OF PUNJAB Vs BALWINDER SINGH

Case number: C.A. No.-005625-005625 / 2002
Diary number: 16328 / 2001
Advocates: ARUN K. SINHA Vs S. L. ANEJA

16 February 2006
Supreme Court
4 pages
BANSRAJ LALTAPRASAD MISHRA Vs STANLEY PARKER JONES

Case number: C.A. No.-006396-006396 / 2001
Diary number: 5816 / 2001
Advocates: C. G. SOLSHE Vs A. S. BHASME

15 February 2006
Supreme Court
7 pages
S.L. SRINIVASA JUTE TWINE MILLS P.LTD. Vs UNION OF INDIA

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-006777-006777 / 2003
Diary number: 1553 / 2003
Advocates: S. S. RANA & CO. Vs ANIL KATIYAR