Showing 18781 - 18795 of 41947 judgements
10 April 2006
Supreme Court
13 pages
SYNDICATE BANK Vs CHANNAVEERAPPA BELERI

Bench: ARUN KUMAR,R V RAVEENDRAN
Case number: C.A. No.-006894-006894 / 1997
Diary number: 15021 / 1997

10 April 2006
Supreme Court
14 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: CJI Y.K. SABHARWAL,ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

10 April 2006
Supreme Court
10 pages
G.M. TANK Vs STATE OF GUJARAT

Case number: C.A. No.-002582-002582 / 2006
Diary number: 4027 / 2004
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

05 April 2006
Supreme Court
3 pages
STATE OF CHHATTISGARH Vs LEKHRAM

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000326-000326 / 1999
Diary number: 18940 / 1998
Advocates: Vs K. SARADA DEVI

05 April 2006
Supreme Court
6 pages
RANJIT SINGH Vs UNION OF INDIA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-000346-000346 / 2005
Diary number: 3154 / 2003
Advocates: Vs B. KRISHNA PRASAD

05 April 2006
Supreme Court
10 pages
NAGARATHINAM Vs STATE, REP.BY INSPECTOR OF POLICE

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000397-000397 / 2005
Diary number: 22776 / 2004
Advocates: V. G. PRAGASAM Vs

05 April 2006
Supreme Court
9 pages
GURSEWAK SINGH Vs AVTAR SINGH .

Bench: S.B. SINHA,P.K. BALASUBRAMANAYAN
Case number: C.A. No.-001912-001912 / 2006
Diary number: 4126 / 2005
Advocates: UGRA SHANKAR PRASAD Vs S. JANANI

05 April 2006
Supreme Court
8 pages
MUNIVEL Vs STATE OF TAMIL NADU

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000510-000510 / 2005
Diary number: 22148 / 2004
Advocates: P. V. YOGESWARAN Vs

05 April 2006
Supreme Court
7 pages
UNION OF INDIA Vs SATYA PRAKASH .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-005505-005507 / 2003
Diary number: 887 / 2003
Advocates: P. PARMESWARAN Vs S. CHANDRA SHEKHAR

05 April 2006
Supreme Court
4 pages
STATE OF HARYANA Vs RANBIR @ RANA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000650-000650 / 1999
Diary number: 19804 / 1998
Advocates: T. V. GEORGE Vs KISHAN DATTA

05 April 2006
Supreme Court
7 pages
COMMNR. OF POLICE, NEW DELHI Vs NARENDER SINGH

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-007488-007488 / 2004
Diary number: 21908 / 2004
Advocates: ANIL KATIYAR Vs KAILASH CHAND

05 April 2006
Supreme Court
12 pages
NARINDER MOHAN ARYA Vs UNITED INDIA INSURANCE CO. LTD. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-007645-007645 / 2004
Diary number: 24160 / 2003
Advocates: Vs SUDHIR KUMAR GUPTA

05 April 2006
Supreme Court
9 pages
T. ARUNTPERUNJOTHI Vs STATE THROUGH S.H.O., PONDICHERRY

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000779-000779 / 2005
Diary number: 24094 / 2004
Advocates: Vs V. G. PRAGASAM

05 April 2006
Supreme Court
7 pages
M.V. BIJLANI Vs UNION OF INDIA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-008267-008267 / 2004
Diary number: 6985 / 2003
Advocates: M. A. CHINNASAMY Vs SARLA CHANDRA

05 April 2006
Supreme Court
4 pages
T. MADHAVA KURUP Vs T.C. MADHAVA KURUP (D) BY LRS. .

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-007424-007424 / 2002
Diary number: 63245 / 2002
Advocates: Vs A. RAGHUNATH