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05 April 2006
Supreme Court 4 pages CENTRAL GOVERNMENT OF INDIA Vs KRISHNAJI PARVATESH KULKARNI
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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05 April 2006
Supreme Court 8 pages DHANESWAR MAHAKUD Vs STATE OF ORISSA
Case number: Crl.A. No.-000596-000596 / 2005 |
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04 April 2006
Supreme Court 14 pages HARI SHANKAR SINGHANIA Vs GAUR HARI SINGHANIA .
Bench: H.K. SEMA,DR. AR. LAKSHMANAN |
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04 April 2006
Supreme Court 3 pages PUNJAB STATE INDUSTRIAL DEV. CORPN. LTD. Vs PNFC KARAMCHARI SANGH
Bench: ARUN KUMAR,R.V. RAVEENDRAN |
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04 April 2006
Supreme Court 3 pages RAJASTHAN HOUSING BOARD Vs SHIVRAJ SINGH BHANDARI
Case number: C.A. No.-000705-000706 / 2006 |
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04 April 2006
Supreme Court 4 pages KARNATAKA POWER CORP. LTD. Vs K. THANGAPPAN
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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04 April 2006
Supreme Court 11 pages HINDUSTAN ZINC LTD. Vs M/S. FRIENDS COAL CARBONISATION
Case number: C.A. No.-003134-003134 / 2002 |
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04 April 2006
Supreme Court 8 pages HARIHAR NATH Vs STATE BANK OF INDIA
Bench: ARUN KUMAR,R. V. RAVEENDRAN |
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04 April 2006
Supreme Court 5 pages UNITED INDIA INSURANCE CO. LTD.,SHIMLA Vs TILAK SINGH .
Case number: C.A. No.-002291-002291 / 2000 |
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03 April 2006
Supreme Court 5 pages Vs
Bench: B.P. SINGH,ALTAMAS KABIR |
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03 April 2006
Supreme Court 5 pages CHAIRMAN, NEYVELI LIGNITE CORPN. LTD. Vs C. GOVINDA PADAYACHI
Bench: B.P. SINGH,ALTAMAS KABIR |
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03 April 2006
Supreme Court 5 pages STATE OF MAHARASHTRA Vs A.P. PAPER MILLS LTD.
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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03 April 2006
Supreme Court 7 pages MALIK MAZHAR SULTAN Vs U.P. PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY
Case number: C.A. No.-001867-001867 / 2006 |
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03 April 2006
Supreme Court 4 pages GONCHI RAJASHEKHAR REDDY Vs STATE OF A.P. .
Case number: Crl.A. No.-000403-000403 / 2004 |
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31 March 2006
Supreme Court 3 pages SANDHYA JADHAV Vs STATE OF MAHARASHTRA
Bench: ARIJIT PASAYAT,S.H. KAPADIA |