Showing 18796 - 18810 of 41947 judgements
05 April 2006
Supreme Court
4 pages
CENTRAL GOVERNMENT OF INDIA Vs KRISHNAJI PARVATESH KULKARNI

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-004819-004819 / 2000
Diary number: 2987 / 2000
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

05 April 2006
Supreme Court
8 pages
DHANESWAR MAHAKUD Vs STATE OF ORISSA

Case number: Crl.A. No.-000596-000596 / 2005
Diary number: 15557 / 2004
Advocates: Vs SHIBASHISH MISRA

04 April 2006
Supreme Court
14 pages
HARI SHANKAR SINGHANIA Vs GAUR HARI SINGHANIA .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-000126-000126 / 2005
Diary number: 16993 / 2004
Advocates: KHAITAN & CO. Vs BHARGAVA V. DESAI

04 April 2006
Supreme Court
3 pages
PUNJAB STATE INDUSTRIAL DEV. CORPN. LTD. Vs PNFC KARAMCHARI SANGH

Bench: ARUN KUMAR,R.V. RAVEENDRAN
Case number: C.A. No.-001392-001392 / 2003
Diary number: 13715 / 2002
Advocates: PREM MALHOTRA Vs K. S. RANA

04 April 2006
Supreme Court
3 pages
RAJASTHAN HOUSING BOARD Vs SHIVRAJ SINGH BHANDARI

Case number: C.A. No.-000705-000706 / 2006
Diary number: 10464 / 2005
Advocates: B. D. SHARMA Vs PRATIBHA JAIN

04 April 2006
Supreme Court
4 pages
KARNATAKA POWER CORP. LTD. Vs K. THANGAPPAN

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-003726-003726 / 2000
Diary number: 20704 / 1999
Advocates: K J JOHN AND CO Vs BHARAT SANGAL

04 April 2006
Supreme Court
11 pages
HINDUSTAN ZINC LTD. Vs M/S. FRIENDS COAL CARBONISATION

Case number: C.A. No.-003134-003134 / 2002
Diary number: 15714 / 2001

04 April 2006
Supreme Court
8 pages
HARIHAR NATH Vs STATE BANK OF INDIA

Bench: ARUN KUMAR,R. V. RAVEENDRAN
Case number: C.A. No.-005072-005072 / 1998
Diary number: 20639 / 1997
Advocates: KAMINI JAISWAL Vs

04 April 2006
Supreme Court
5 pages
UNITED INDIA INSURANCE CO. LTD.,SHIMLA Vs TILAK SINGH .

Case number: C.A. No.-002291-002291 / 2000
Diary number: 11221 / 1998
Advocates: B. K. SATIJA Vs MITTER & MITTER CO.

03 April 2006
Supreme Court
5 pages
Vs

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: /
Diary number: 3 / 1178

03 April 2006
Supreme Court
5 pages
CHAIRMAN, NEYVELI LIGNITE CORPN. LTD. Vs C. GOVINDA PADAYACHI

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-001876-001876 / 2006
Diary number: 442 / 2005
Advocates: K. R. SASIPRABHU Vs

03 April 2006
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs A.P. PAPER MILLS LTD.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004487-004487 / 2003
Diary number: 4005 / 2003
Advocates: Vs P. N. GUPTA

03 April 2006
Supreme Court
7 pages
MALIK MAZHAR SULTAN Vs U.P. PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY

Case number: C.A. No.-001867-001867 / 2006
Diary number: 23631 / 2005
Advocates: EJAZ MAQBOOL Vs LAKSHMI RAMAN SINGH

03 April 2006
Supreme Court
4 pages
GONCHI RAJASHEKHAR REDDY Vs STATE OF A.P. .

Case number: Crl.A. No.-000403-000403 / 2004
Diary number: 2971 / 2004
Advocates: Vs D. BHARATHI REDDY

31 March 2006
Supreme Court
3 pages
SANDHYA JADHAV Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000368-000368 / 2006
Diary number: 23516 / 2005