Showing 18586 - 18600 of 41947 judgements
04 July 2006
Supreme Court
5 pages
A.P. FOODS Vs S SAMUEL

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004330-004330 / 2000
Diary number: 5736 / 1997

04 July 2006
Supreme Court
7 pages
DEVINDER SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004552-004552 / 2000
Diary number: 2664 / 1999
Advocates: Vs T. V. GEORGE

04 July 2006
Supreme Court
4 pages
UMED SINGH Vs ARYA SAMAJ SEWA SADAN

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-006495-006495 / 2005
Diary number: 8721 / 2003
Advocates: Vs B. K. SATIJA

04 July 2006
Supreme Court
5 pages
A.P. PUBLIC SERVICE COMMISSION Vs K. SUDHARSHAN REDDY .

Case number: C.A. No.-004202-004202 / 2003
Diary number: 17195 / 2001

03 July 2006
Supreme Court
3 pages
R.KALAVATHI Vs STATE OF TAMIL NADU .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000698-000698 / 2006
Diary number: 8847 / 2006
Advocates: SATYA MITRA GARG Vs

03 July 2006
Supreme Court
6 pages
CHIEF ENGINEER, RANJIT SAGAR DAM Vs SHAM LAL

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003253-003253 / 2005
Diary number: 10472 / 2004

03 July 2006
Supreme Court
3 pages
M/S. YASHWITH CONSTRUCTION P.LTD. Vs M/S.SIMPLEX CONCRETE PILES INDIA LT.&ANR

Bench: P.K. BALASUBRAMANYAN,R.V. RAVEENDRAN
Case number: SLP(C) No.-011279-011279 / 2006
Diary number: 7644 / 2006

03 July 2006
Supreme Court
5 pages
SURENDRANAGAR DISTT. PANCHAYAT Vs GANGABEN LALJIBHAI .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006383-006383 / 2005
Diary number: 23785 / 2003

23 June 2006
Supreme Court
5 pages
LAXMI SHARMA Vs V.C.,CHHATRAPATI S.MAHARAJ UNIV. .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005147-005148 / 2005
Diary number: 19238 / 2003
Advocates: Vs SHAKIL AHMED SYED

20 June 2006
Supreme Court
1 pages
STATE OF U.P. Vs RAJ KISHORE YADAV

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001442-001442 / 2005
Diary number: 9233 / 2004
Advocates: JATINDER KUMAR BHATIA Vs JITENDRA MOHAN SHARMA

16 June 2006
Supreme Court
6 pages
MAYURAM SUBRAMANIAN SRINIVASAN Vs C.B.I

Bench: ARIJIT PASAYAT
Case number: Crl.A. No.-000685-000685 / 2006
Diary number: 13609 / 2006
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR SHARMA

16 June 2006
Supreme Court
1 pages
MAYURAM SUBRAMANIAN SRINIVASAN Vs C.B.I

Case number: Crl.A. No.-000685-000685 / 2006
Diary number: 13609 / 2006
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR SHARMA

16 June 2006
Supreme Court
3 pages
Hari Singh Vs The State of U.P.

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: Writ Petition (crl.) 140 of 2006

15 June 2006
Supreme Court
2 pages
KALU RAM Vs STATE OF DELHI

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: Crl.A. No.-000694-000694 / 2006
Diary number: 23012 / 2005

15 June 2006
Supreme Court
3 pages
STATE OF HARYANA Vs M/S AGM MANAGEMENT SERVICES LTD.

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-002751-002751 / 2006
Diary number: 13671 / 2006
Advocates: Vs YASH PAL DHINGRA