Judgements

13 July 2006
Supreme Court
2 pages

STATE OF U.P. Vs LAXMI SHANKER GUPTA

Case number: C.A. No.-002945-002945 / 2006
Diary number: 20066 / 2003
Advocates: KAMLENDRA MISHRA Vs PRASHANT KUMAR

13 July 2006
Supreme Court
2 pages

STATE OF U.P. Vs LAXMI SHANKER GUPTA

Case number: C.A. No.-002945-002945 / 2006
Diary number: 20066 / 2003
Advocates: KAMLENDRA MISHRA Vs PRASHANT KUMAR

13 July 2006
Supreme Court
9 pages

BHUPINDER SINGH Vs JARNAIL SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000757-000757 / 2006
Diary number: 25279 / 2005
Advocates: DINESH KUMAR GARG Vs

12 July 2006
Supreme Court
6 pages

MORINDA COOPERATIVE SUGAR MILLS LTD. Vs MORINDA COOP.SUGAR MILLS WORKERS UNION

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004488-004488 / 2004
Diary number: 844 / 2004
Advocates: M. C. DHINGRA Vs YASH PAL DHINGRA

12 July 2006
Supreme Court
6 pages

KUSHUM LATA Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006527-006527 / 2004
Diary number: 22993 / 2003
Advocates: SUNIL KUMAR JAIN Vs D. S. MAHRA

12 July 2006
Supreme Court
4 pages

PRIYA PATEL Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000754-000754 / 2006
Diary number: 25622 / 2005
Advocates: RACHNA GUPTA Vs C. D. SINGH

12 July 2006
Supreme Court
5 pages

M/S. AMRIT VANASPATI CO. LTD. Vs KHEM CHAND

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006677-006677 / 2004
Diary number: 678 / 2004
Advocates: Vs SUNIL KUMAR JAIN

12 July 2006
Supreme Court
2 pages

UNION OF INDIA Vs R. BHUSAL

Case number: C.A. No.-001622-001622 / 2004
Diary number: 12625 / 2003
Advocates: SUSHMA SURI Vs ASHOK KUMAR SHARMA

12 July 2006
Supreme Court
4 pages

SABBI MALLESU Vs STATE OF A.P.

Case number: Crl.A. No.-000784-000784 / 2004
Diary number: 20359 / 2003
Advocates: Y. RAJA GOPALA RAO Vs D. BHARATHI REDDY

11 July 2006
Supreme Court
2 pages

R.S.R.T.C. Vs RAMDHARA INDOLIYA

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004670-004670 / 2004
Diary number: 8329 / 2003
Advocates: SUSHIL KUMAR JAIN Vs

11 July 2006
Supreme Court
4 pages

PAPPU Vs STATE OF M.P.

Case number: Crl.A. No.-000751-000751 / 2006
Diary number: 24105 / 2005
Advocates: DINESH KUMAR GARG Vs

11 July 2006
Supreme Court
3 pages

JOYTHI ADEMMA Vs PLANT ENGINEER, NELLORE

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006201-006201 / 2004
Diary number: 26668 / 2003
Advocates: ABHIJIT SENGUPTA Vs

11 July 2006
Supreme Court
3 pages

MANJULA Vs K.R. MAHESH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: T.P.(C) No.-000947-000947 / 2005
Diary number: 21172 / 2005
Advocates: Vs P. N. PURI

11 July 2006
Supreme Court
14 pages

RAMESH B. DESAI Vs BIPIN VADILAL MEHTA .

Bench: ASHOK BHAN,G.P. MATHUR
Case number: C.A. No.-004766-004766 / 2001
Diary number: 8606 / 2000
Advocates: HEMANTIKA WAHI Vs NARESH K. SHARMA

11 July 2006
Supreme Court
14 pages

PUSHPA DEVI BHAGAT (D) TH. LR. Vs RAJINDER SINGH .

Bench: B P SINGH,R V RAVEENDRAN
Case number: C.A. No.-002896-002896 / 2006
Diary number: 9900 / 2004
Advocates: B. VIJAYALAKSHMI MENON Vs K J JOHN AND CO