Showing 18616 - 18630 of 41947 judgements
23 May 2006
Supreme Court
27 pages
K.H. SIRAJ Vs HIGH COURT OF KERALA .

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002539-002540 / 2005
Diary number: 6029 / 2005
Advocates: RADHA SHYAM JENA Vs

23 May 2006
Supreme Court
3 pages
MOHANPRASAD TRIPATHY Vs STATE OF MAHARASHTRA

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006490-006491 / 2004
Diary number: 27117 / 2003
Advocates: VENKATESWARA RAO ANUMOLU Vs

23 May 2006
Supreme Court
2 pages
PRINCIPAL,AYURVEDIC COLLEGE Vs SUSHIL CHANDRA MISRA

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006527-006527 / 2005
Diary number: 19973 / 2005
Advocates: JATINDER KUMAR BHATIA Vs SUDHIR KULSHRESHTHA

23 May 2006
Supreme Court
3 pages
THE STATE OF PUNJAB Vs HARCHAL SINGH (DEAD) THROUGH LRS.

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003890-003891 / 1999
Diary number: 67684 / 1989
Advocates: ARUN K. SINHA Vs SHEELA GOEL

23 May 2006
Supreme Court
4 pages
DIRECTOR(MKT.), INDIAN OIL CORP.LTD.&ANR Vs SANTOSH KUMAR

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006979-006979 / 2004
Diary number: 11261 / 2003
Advocates: RAJIV NANDA Vs KAMAL MOHAN GUPTA

22 May 2006
Supreme Court
3 pages
Y.P. SARABHAI Vs UNION BANK OF INDIA

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002672-002672 / 2003
Diary number: 11392 / 2002
Advocates: S. SRINIVASAN Vs O. P. GAGGAR

22 May 2006
Supreme Court
2 pages
Vs

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: /
Diary number: 3 / 1188

19 May 2006
Supreme Court
2 pages
OM PRAKASH Vs DIR BAHAR .

Case number: C.A. No.-007040-007040 / 2000
Diary number: 8545 / 2000
Advocates: HARINDER MOHAN SINGH Vs RANDHIR SINGH JAIN

19 May 2006
Supreme Court
3 pages
NATIONAL BOARD OF EXAMINATIONS Vs G. ANAND RAMAMURTHY .

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: SLP(C) No.-008506-008506 / 2006
Diary number: 12021 / 2006
Advocates: Vs AMIT KUMAR

19 May 2006
Supreme Court
3 pages
NARENDER MALAV Vs STATE OF GUJARAT .

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: W.P.(C) No.-000009-000009 / 2001
Diary number: 632 / 2001
Advocates: BY POST Vs HEMANTIKA WAHI

19 May 2006
Supreme Court
3 pages
ASSISTANT ENGINEER, RAJASTHAN Vs RAM CHARAN

Case number: C.A. No.-008124-008124 / 2004
Diary number: 18148 / 2004
Advocates: Vs AJAY CHOUDHARY

18 May 2006
Supreme Court
6 pages
P.S.E.B. Vs SOM NATH

Case number: C.A. No.-007567-007567 / 2002
Diary number: 18904 / 1998
Advocates: HARINDER MOHAN SINGH Vs L. N. GUPTA

18 May 2006
Supreme Court
7 pages
P.S.E.B., PATIALA Vs SUDARSHAN PARSHAD

Case number: C.A. No.-007586-007587 / 2002
Diary number: 9241 / 1999
Advocates: HARINDER MOHAN SINGH Vs L. N. GUPTA

18 May 2006
Supreme Court
4 pages
PANAKANTI SAMPATH RAO Vs STATE OF A.P.

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000946-000946 / 2004
Diary number: 20460 / 2003
Advocates: SUNIL KUMAR JAIN Vs D. BHARATHI REDDY

16 May 2006
Supreme Court
3 pages
BINAPANI KAR CHOWDHURY Vs SRI SATYABRATA BASU

Case number: C.A. No.-005784-005784 / 2002
Diary number: 11944 / 2002
Advocates: DEBA PRASAD MUKHERJEE Vs SARLA CHANDRA