Judgements

05 July 2006
Supreme Court
5 pages

M/S. INDIAN DRUGS & PHARMACEUTICALS LTD. Vs DEVKI DEVI .

Case number: C.A. No.-002992-003004 / 2003
Diary number: 20175 / 2002
Advocates: Vs PARMANAND GAUR

05 July 2006
Supreme Court
9 pages

M/S. CRAWFORD BAYLEY & CO.,BOMBAY Vs UNION OF INDIA .

Bench: H.K.SEMA,A.K. MATHUR
Case number: C.A. No.-000171-000171 / 2004
Diary number: 14106 / 2003
Advocates: Vs SANJAY KAPUR

05 July 2006
Supreme Court
7 pages

COMMNR. OF CENTRAL EXCISE, DELHI Vs CARRIER AIRCON LTD.

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-003914-003914 / 2001
Diary number: 5368 / 2001
Advocates: Vs ASHOK MATHUR

05 July 2006
Supreme Court
5 pages

BUNNILAL CHAUDHARY Vs STATE OF BIHAR

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000605-000605 / 2005
Diary number: 4623 / 2004
Advocates: Vs GOPAL SINGH

05 July 2006
Supreme Court
4 pages

ASSTT. ENGG. CAD KOTA Vs DHAN KUNWAR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006473-006473 / 2005
Diary number: 18874 / 2005
Advocates: Vs AJAY CHOUDHARY

05 July 2006
Supreme Court
0 pages

BABU Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000236-000236 / 2006
Diary number: 2645 / 2006
Advocates: BINU TAMTA Vs

04 July 2006
Supreme Court
7 pages

A.N.ROY, COMMNR. OF POLICE Vs SURESH SHAM SINGH

Bench: H.K. SEMA,A.K. MATHUR
Case number: Crl.A. No.-000702-000702 / 2006
Diary number: 24374 / 2005
Advocates: V. N. RAGHUPATHY Vs SHAKIL AHMED SYED

04 July 2006
Supreme Court
6 pages

HEERALAL YADAV Vs STATE OF M.P. .

Bench: H.K.SEMA,A.K. MATHUR
Case number: Crl.A. No.-000546-000546 / 2000
Diary number: 16263 / 1999

04 July 2006
Supreme Court
5 pages

STATE OF TAMIL NADU Vs RAVI

Bench: H.K. SEMA,A.K. MATHUR
Case number: Crl.A. No.-000582-000582 / 2000
Diary number: 1036 / 2000
Advocates: Vs V. BALACHANDRAN

04 July 2006
Supreme Court
7 pages

MUKLESH ALI Vs STATE OF ASSAM & ANR.

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-003246-003246 / 2005
Diary number: 14843 / 2004
Advocates: Vs CORPORATE LAW GROUP

04 July 2006
Supreme Court
13 pages

M.S. NARAYANA MENON @ MANI Vs STATE OF KERALA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-001012-001012 / 1999
Diary number: 10502 / 1999
Advocates: Vs E. M. S. ANAM

04 July 2006
Supreme Court
13 pages

POPULAR MUTHIAH Vs STATE OF TAMIL NADU

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000107-000107 / 2003
Diary number: 16767 / 2002

04 July 2006
Supreme Court
4 pages

U.P.S.R.T.C. Vs BABU RAM

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-002103-002103 / 2004
Diary number: 21648 / 2003
Advocates: Vs MRIDULA RAY BHARADWAJ

04 July 2006
Supreme Court
8 pages

K. MADALAIMUTHU Vs STATE OF TAMIL NADU .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-002791-002793 / 2002
Diary number: 5939 / 2002
Advocates: Vs V. G. PRAGASAM

04 July 2006
Supreme Court
5 pages

A.P. PUBLIC SERVICE COMMISSION Vs K. SUDHARSHAN REDDY .

Case number: C.A. No.-004202-004202 / 2003
Diary number: 17195 / 2001