Judgements

11 July 2006
Supreme Court
4 pages

PAPPU Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000751-000751 / 2006
Diary number: 24105 / 2005
Advocates: DINESH KUMAR GARG Vs

11 July 2006
Supreme Court
5 pages

M/S.ASSOCIATED JOURNALS LTD. Vs THE MYSORE PAPER MILLS LTD.

Case number: C.A. No.-000183-000183 / 2000
Diary number: 5252 / 1998
Advocates: Vs MANIK KARANJAWALA

11 July 2006
Supreme Court
3 pages

ALLAHABAD DEVELOPMENT AUTHORITY Vs SABIA KHAN

Case number: C.A. No.-004351-004351 / 2004
Diary number: 15351 / 2003
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs E. C. AGRAWALA

11 July 2006
Supreme Court
3 pages

M/S JAIN STUDIOS LIMITED THROUGH ITS PRESIDENT Vs SHIN SATELLITE PUBLIC CO. LTD.

Bench: C.K. THAKKER
Case number: Review Petition (civil) D5970 of 2006

10 July 2006
Supreme Court
3 pages

IBRAHIM NAZEER Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000732-000732 / 2006
Diary number: 5784 / 2006
Advocates: K. K. MANI Vs

10 July 2006
Supreme Court
2 pages

DIRECTOR, TOWN PLANNING MAHARASHTRA &ANR Vs BHALCHANDRA VASANTRAO KULKARNI

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-001251-001251 / 2005
Diary number: 7535 / 2004

10 July 2006
Supreme Court
2 pages

STATE OF HARYANA Vs OM PRAKASH

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-000691-000691 / 2005
Diary number: 770 / 2004

07 July 2006
Supreme Court
3 pages

SUBHAGA Vs SHOBHA .

Case number: C.A. No.-002836-002836 / 2006
Diary number: 11028 / 2003
Advocates: R. D. UPADHYAY Vs K. S. RANA

07 July 2006
Supreme Court
4 pages

Lata Singh Vs State of U.P. & Another

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: Writ Petition (crl.) 208 of 2004

06 July 2006
Supreme Court
2 pages

STATE OF TAMIL NADU Vs ALAGAR

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001067-001067 / 1999
Diary number: 14565 / 1999
Advocates: Vs RR-EX-PARTE

06 July 2006
Supreme Court
3 pages

V.N. RATHEESH Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001375-001375 / 1999
Diary number: 3811 / 1999
Advocates: Vs RAMESH BABU M. R.

06 July 2006
Supreme Court
10 pages

STATE BANK OF INDIA Vs MULA SAHAKARI SAKHAR KARKHANA LTD.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002801-002801 / 2006
Diary number: 23443 / 2005
Advocates: RAJIV NANDA Vs SHIVAJI M. JADHAV

06 July 2006
Supreme Court
9 pages

KULDEEP SINGH Vs GOVT. OF NCT OF DELHI

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002802-002802 / 2006
Diary number: 26258 / 2005
Advocates: ANIL NAG Vs ANIL KATIYAR

06 July 2006
Supreme Court
3 pages

CHHANNI Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000721-000721 / 2006
Diary number: 5685 / 2006
Advocates: N. ANNAPOORANI Vs

05 July 2006
Supreme Court
8 pages

STATE OF GOA Vs M/S. WESTERN BUILDERS

Bench: H. K. SEMA,A.K. MATHUR
Case number: C.A. No.-001457-001457 / 2004
Diary number: 3307 / 2003