Showing 18601 - 18615 of 41947 judgements
09 June 2006
Supreme Court
7 pages
UNION OF INDIA Vs M. MATHIVANAN

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005739-005739 / 2005
Diary number: 20312 / 2003
Advocates: SHREEKANT N. TERDAL Vs V. N. RAGHUPATHY

09 June 2006
Supreme Court
3 pages
STATE OF RAJASTHAN Vs SATYA NARAYAN SINGH

Case number: C.A. No.-000691-000691 / 2006
Diary number: 21714 / 2004
Advocates: Vs P. V. DINESH

08 June 2006
Supreme Court
4 pages
HOTEL & RESTAURANT KARMCHARI SANGH Vs M/S. GULMARG HOTEL .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: S.L.P.(C)...CC No.-004998-004998 / 2004
Diary number: 8731 / 2004
Advocates: M. P. SHORAWALA Vs PRADEEP MISRA

05 June 2006
Supreme Court
7 pages
RAJINDER Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000689-000689 / 2006
Diary number: 3 / 2006
Advocates: LALITA KAUSHIK Vs T. V. GEORGE

25 May 2006
Supreme Court
10 pages
MIDNAPORE PEOPLES' CO-OP. BANK LTD. &ORS Vs CHUNILAL NANDA .

Case number: C.A. No.-001727-001727 / 2002
Diary number: 15078 / 2001
Advocates: SATISH VIG Vs R. C. KOHLI

25 May 2006
Supreme Court
6 pages
M/S. BHAGWATI PRASAD PAWAN KUMAR Vs UNION OF INDIA

Bench: B.P. SINGH,R.V. RAVEENDRAN
Case number: C.A. No.-000150-000151 / 2001
Diary number: 19121 / 2000
Advocates: RAJIV MEHTA Vs ANIL KATIYAR

25 May 2006
Supreme Court
8 pages
D. VINOD SHIVAPPA Vs NANDA BELLIAPPA

Bench: B. P. SINGH,R.V. RAVEENDAN
Case number: Crl.A. No.-001255-001255 / 2004
Diary number: 16928 / 2004

25 May 2006
Supreme Court
3 pages
M/S. KLASSIC CONSTRUCTION (PVT.) LTD. Vs M/S. ARMY WELFARE HOUSING ORGANISATION

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005352-005352 / 2002
Diary number: 21201 / 2001
Advocates: Vs ARVIND KUMAR TEWARI

25 May 2006
Supreme Court
4 pages
GOVERNMENT OF A.P. Vs Y. SURENDER REDDY

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007938-007938 / 2004
Diary number: 8097 / 2004
Advocates: D. BHARATHI REDDY Vs ABHIJIT SENGUPTA

24 May 2006
Supreme Court
19 pages
ARVINDER SINGH BAINS Vs STATE OF PUNJAB .

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006373-006373 / 2001
Diary number: 8535 / 2001
Advocates: PREM MALHOTRA Vs ARUN K. SINHA

24 May 2006
Supreme Court
20 pages
RADHESHYAM AJITSARIA Vs BENGAL CHATKAL MAZDOOR UNION .

Bench: DR. AR. LAKSHMANAN,R.V. RAVEENDRAN
Case number: C.A. No.-004101-004103 / 2004
Diary number: 6229 / 2004
Advocates: Vs CHANCHAL KUMAR GANGULI

24 May 2006
Supreme Court
4 pages
M/S.GROUPE CHIMIQUE TUNISIEN SA Vs M/S.SOUTHERN PETROCHEMICALS IND.COR.LTD.

Case number: ARBIT.CASE(C) No.-000004-000004 / 2006
Diary number: 541 / 2006
Advocates: Vs K. K. MANI

24 May 2006
Supreme Court
5 pages
GURUBACHAN SINGH Vs RAM NIWAS

Case number: C.A. No.-003536-003536 / 2004
Diary number: 21291 / 2003
Advocates: PRATIBHA JAIN Vs GP. CAPT. KARAN SINGH BHATI

24 May 2006
Supreme Court
2 pages
HARSH VARDHAN BANSAL Vs CHANDIGARH HOUSING BOARD

Case number: C.A. No.-007494-007494 / 2004
Diary number: 21746 / 2002
Advocates: PRASANTHI PRASAD Vs RACHANA JOSHI ISSAR

23 May 2006
Supreme Court
12 pages
CHAIRMAN, S.E.B.I. Vs SHRIRAM MUTUAL FUND

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-009523-009524 / 2003
Diary number: 21964 / 2003