Showing 18496 - 18510 of 41947 judgements
25 July 2006
Supreme Court
6 pages
M/S. AMRIT PAPER Vs COMMISSIONER OF CENTRAL EXCISE,LUDHIANA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004891-004891 / 2005
Diary number: 9400 / 2005
Advocates: NEERU VAID Vs B. KRISHNA PRASAD

24 July 2006
Supreme Court
3 pages
ORISSA HYDRO POWER CORPORATION LTD. Vs SANTWANT SINGH GILL (D) BY LRS. .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003113-003113 / 2006
Diary number: 15389 / 2003
Advocates: RAJ KUMAR MEHTA Vs

24 July 2006
Supreme Court
5 pages
OM PRAKASH SRIVASTAVA Vs UNION OF INDIA

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: Crl.A. No.-000786-000786 / 2006
Diary number: 879 / 2006
Advocates: R. N. KESWANI Vs RAJ SINGH RANA

24 July 2006
Supreme Court
18 pages
STATE OF RAJASTHAN AND ANRS. Vs RAJASTHAN CHEMIST ASSOCIATION

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-003552-003552 / 2005
Diary number: 8427 / 2005
Advocates: Vs ARPUTHAM ARUNA AND CO

21 July 2006
Supreme Court
6 pages
STATE OF U.P. Vs OM PRAKASH

Bench: H.K. SEMA,A.K. MATHUR
Case number: C.A. No.-005757-005759 / 2002
Diary number: 15434 / 1999
Advocates: Vs MRIDULA RAY BHARADWAJ

21 July 2006
Supreme Court
3 pages
GIAN DASS Vs GRAM PANCHAYAT, VILL.SUNNER KALAN .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003086-003086 / 2006
Diary number: 8304 / 2005
Advocates: Vs A. P. MOHANTY

21 July 2006
Supreme Court
3 pages
M/S. R.R. HOLDING P. LTD. Vs COMMISSIONER OF INCOME TAX, DELHI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003088-003088 / 2006
Diary number: 13830 / 2004
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

21 July 2006
Supreme Court
2 pages
RANCHI REGIONAL DEVELOPMENT AUTHORITY Vs SUSHIL KUMAR MAHTO .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003087-003087 / 2006
Diary number: 965 / 2004
Advocates: C. D. SINGH Vs S. JANANI

20 July 2006
Supreme Court
5 pages
GOLUSULA ELLAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-000300-000300 / 2005
Diary number: 14455 / 2004
Advocates: NANITA SHARMA Vs D. BHARATHI REDDY

20 July 2006
Supreme Court
4 pages
M/S. H.V. INDUSTRIAL ELECTRONICS P. LTD. Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-004436-004436 / 2001
Diary number: 7388 / 2001
Advocates: R. NEDUMARAN Vs B. KRISHNA PRASAD

20 July 2006
Supreme Court
14 pages
M/S. INDIAN OIL CORPORATION Vs M/S. NEPC INDIA LTD. .

Bench: H. K. SEMA,R. V. RAVEENDRAN
Case number: Crl.A. No.-000834-000834 / 2002
Diary number: 15083 / 2001
Advocates: Vs INDRA SAWHNEY

20 July 2006
Supreme Court
7 pages
M/S. FALCON TYRES LTD. Vs STATE OF KARNATAKA .

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-004408-004408 / 2001
Diary number: 9766 / 2001

20 July 2006
Supreme Court
5 pages
VIKRAMA SHAMA SHETTY Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-003059-003059 / 2006
Diary number: 19297 / 2005
Advocates: SHIRIN KHAJURIA Vs

20 July 2006
Supreme Court
11 pages
INDIA FINANCIAL ASSN.,SEVENTH DAY ADVEN. Vs M.A. UNNEERIKUTTY

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004262-004262 / 2001
Diary number: 8384 / 2001
Advocates: Vs A. RAGHUNATH

20 July 2006
Supreme Court
7 pages
S. SUDERSHAN REDDY Vs STATE OF A.P.

Case number: Crl.A. No.-000639-000639 / 2005
Diary number: 15266 / 2004
Advocates: ABHIJIT SENGUPTA Vs MOHANPRASAD MEHARIA