Judgements

17 July 2006
Supreme Court
11 pages

MANAGER (NOW REGIONAL DIRECTOR) R.B.I. Vs GOPINATH SHARMA

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007902-007902 / 2004
Diary number: 21848 / 2003
Advocates: Vs PRAVEEN SWARUP

17 July 2006
Supreme Court
7 pages

EMPLOYEES STATE INSURANCE CORPN. Vs DISTILLERIES&CHEMICAL MAZ.UNION

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001727-001727 / 2005
Diary number: 17264 / 2004
Advocates: Vs E. C. AGRAWALA

17 July 2006
Supreme Court
6 pages

STATE OF J&K Vs SAJAD AHMAD MIR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006642-006642 / 2004
Diary number: 17495 / 2003

17 July 2006
Supreme Court
7 pages

DIVISIONAL CONTROLLER, N.E.K.R.T.C. Vs H. AMARESH

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007993-007993 / 2004
Diary number: 22112 / 2003

14 July 2006
Supreme Court
2 pages

JAYANT ACHYUT SATHE Vs JOSEPH BAIN D'SOUZA .

Case number: C.A. No.-002970-002970 / 2006
Diary number: 26312 / 2005
Advocates: INDRA SAWHNEY Vs VIKAS MEHTA

14 July 2006
Supreme Court
4 pages

JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

14 July 2006
Supreme Court
5 pages

STATE OF M.P. Vs SANTOSH KUMAR

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000762-000762 / 2006
Diary number: 24036 / 2004
Advocates: C. D. SINGH Vs

14 July 2006
Supreme Court
4 pages

STANDARD CHARTERED BANK LTD. Vs B.N. RAMAN

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002982-002982 / 2006
Diary number: 19338 / 2004
Advocates: RAJEEV SHARMA Vs BALRAJ DEWAN

14 July 2006
Supreme Court
2 pages

POWER GRID CORPORATION OF INDIA LTD. Vs M/S TRIVENI EDU.&SOC WELFARE SOC.

Case number: C.A. No.-002981-002981 / 2006
Diary number: 6444 / 2006
Advocates: Vs RAMESH LAL BHATIA

13 July 2006
Supreme Court
6 pages

STATE OF A.P. Vs S. NARASIMHA KUMAR .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001446-001450 / 2004
Diary number: 14961 / 2003
Advocates: Vs G. RAMAKRISHNA PRASAD

13 July 2006
Supreme Court
5 pages

U.P. STATE ROAD TRANSPORT CORP. Vs KRISHNA BALA .

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-004267-004267 / 2002
Diary number: 22572 / 2001
Advocates: SANGEETA KUMAR Vs VISHWA PAL SINGH

13 July 2006
Supreme Court
4 pages

GYANENDRA SAHAY Vs M/S. TATA IRON & STEEL CO. LTD.

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001396-001396 / 2006
Diary number: 8487 / 2005
Advocates: Vs M. K. DUA

13 July 2006
Supreme Court
2 pages

H.U.D.A. Vs JAGMAL SINGH

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005361-005361 / 2005
Diary number: 19371 / 2004
Advocates: SANJAY JAIN Vs S. N. BHAT

13 July 2006
Supreme Court
2 pages

RAJASTHAN TOURISM DEV. CORPN. LTD. Vs INTEJAM ALI ZAFRI

Bench: DR.AR.LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006654-006654 / 2005
Diary number: 19448 / 2004
Advocates: SHRISH KUMAR MISRA Vs

13 July 2006
Supreme Court
4 pages

STATE OF KARNATAKA Vs ANNEGOWDA

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: Crl.A. No.-000759-000759 / 2006
Diary number: 18011 / 2004
Advocates: Vs E. C. VIDYA SAGAR