Showing 18511 - 18525 of 41947 judgements
19 July 2006
Supreme Court
0 pages
SOUTH EASTERN COALFIELDS LTD. Vs PREM KUMAR SHARMA .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003041-003041 / 2006
Diary number: 15152 / 2004
Advocates: GP. CAPT. KARAN SINGH BHATI Vs SANJEEV MALHOTRA

19 July 2006
Supreme Court
0 pages
VIJAYA SHRIVASTAVA Vs M/S. MIRAHUL ENTERPRISES .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001209-001210 / 2003
Diary number: 15751 / 2002
Advocates: RAJIV TALWAR Vs K. K. MOHAN

19 July 2006
Supreme Court
5 pages
STATE OF GUJARAT Vs VALI MOHMED DOSABHAI SINDHI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003043-003043 / 2006
Diary number: 12658 / 2005
Advocates: HEMANTIKA WAHI Vs

19 July 2006
Supreme Court
3 pages
UNION OF INDIA Vs ANUP KR.ROY

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-002823-002823 / 2005
Diary number: 14887 / 2004
Advocates: RAJEEV SHARMA Vs DEBA PRASAD MUKHERJEE

19 July 2006
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, DELHI Vs M/S.ACTION CONSTRUCTION EQUIPMENT (P)LTD

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-006394-006394 / 2004
Diary number: 18852 / 2004
Advocates: B. KRISHNA PRASAD Vs ANITHA SHENOY

18 July 2006
Supreme Court
3 pages
UNION OF INDIA Vs SATENDRA KUMAR

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002084-002084 / 2003
Diary number: 15600 / 2002
Advocates: B. V. BALARAM DAS Vs RAKESH K. SHARMA

18 July 2006
Supreme Court
4 pages
UNION OF INDIA Vs AVTAR SINGH

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003019-003019 / 2006
Diary number: 29073 / 2005
Advocates: SUSHMA SURI Vs KAILASH CHAND

18 July 2006
Supreme Court
4 pages
STATE OF GUJARAT Vs KARSHANBHAI K. RABARI &ORS.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003018-003018 / 2006
Diary number: 24492 / 2004
Advocates: HEMANTIKA WAHI Vs S. C. PATEL

18 July 2006
Supreme Court
2 pages
HAMEED (D) BY LRS. Vs KUMMOTTUMMAL KUNHI P.P.AMMA(D)BY LRS&ORS

Case number: C.A. No.-003023-003023 / 2006
Diary number: 12353 / 2003
Advocates: K. RAJEEV Vs

18 July 2006
Supreme Court
1 pages
UNION OF INDIA Vs M/S. A.M. OVERSEAS

Case number: C.A. No.-003024-003024 / 2006
Diary number: 23998 / 2005
Advocates: B. KRISHNA PRASAD Vs ABHIJAT P. MEDH

18 July 2006
Supreme Court
1 pages
M/S.VEDSONS ENGINEERS (P) LTD Vs P N B

Case number: C.A. No.-000041-000041 / 1998
Diary number: 12949 / 1997
Advocates: ASHOK MATHUR Vs

18 July 2006
Supreme Court
5 pages
P.R. PRABHAKAR Vs COMMNR. OF INCOME TAX, COIMBATORE

Case number: C.A. No.-000877-000877 / 2006
Diary number: 17903 / 2004
Advocates: Vs B. V. BALARAM DAS

17 July 2006
Supreme Court
2 pages
STATE OF PUNJAB Vs JASBIR SINGH .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002999-002999 / 2006
Diary number: 7658 / 2003
Advocates: ARUN K. SINHA Vs AMBHOJ KUMAR SINHA

17 July 2006
Supreme Court
2 pages
ADMINISTRATOR, B.S.R.T.C. Vs RANJANA MAJHI .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003000-003000 / 2006
Diary number: 21043 / 2003
Advocates: IRSHAD AHMAD Vs SARLA CHANDRA

17 July 2006
Supreme Court
7 pages
EKTA SHAKTI FOUNDATION Vs GOVT. OF NCT OF DELHI

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: W.P.(C) No.-000232-000232 / 2006
Diary number: 11889 / 2006
Advocates: HARDEEP SINGH ANAND Vs ANIL KATIYAR