Showing 18481 - 18495 of 41947 judgements
31 July 2006
Supreme Court
7 pages
M/S. REIZ ELECTROCONTROLS PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI-I

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007449-007449 / 2003
Diary number: 10159 / 2003
Advocates: Vs P. PARMESWARAN

28 July 2006
Supreme Court
5 pages
UTTARANCHAL ROAD TRANSPORT CORPN. Vs MANSARAM NAINWAL

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003179-003179 / 2006
Diary number: 27535 / 2005
Advocates: PRADEEP MISRA Vs K. S. RANA

28 July 2006
Supreme Court
6 pages
FIRDOUS OMER (D) BY LRS. Vs BANKIM CHANDRA DAW (D) BY LRS. .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003185-003185 / 2006
Diary number: 14514 / 2003
Advocates: SARLA CHANDRA Vs

28 July 2006
Supreme Court
5 pages
LACHHMAN SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000349-000349 / 2005
Diary number: 27910 / 2004
Advocates: Vs T. V. GEORGE

27 July 2006
Supreme Court
5 pages
SYED IBRAHIM Vs STATE OF A.P.

Bench: ARIJIT PASASYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000798-000798 / 2006
Diary number: 2476 / 2005
Advocates: A. SUBBA RAO Vs D. BHARATHI REDDY

27 July 2006
Supreme Court
2 pages
DALJIT SINGH Vs STATE OF PUNJAB TH. SEC.,HOME AFFAIRS

Bench: ARIJIT PASASYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000797-000797 / 2006
Diary number: 964 / 2006
Advocates: S. L. ANEJA Vs ARUN K. SINHA

27 July 2006
Supreme Court
13 pages
R.S. GARG Vs STATE OF UTTAR PRADESH .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-002903-002903 / 2001
Diary number: 11415 / 2000
Advocates: Vs PRASHANT KUMAR

26 July 2006
Supreme Court
5 pages
UNION OF INDIA Vs MANIK LAL BANERJEE

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003166-003166 / 2006
Diary number: 16262 / 2005
Advocates: B. KRISHNA PRASAD Vs RESPONDENT-IN-PERSON

26 July 2006
Supreme Court
3 pages
VIJAY Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003164-003164 / 2006
Diary number: 26055 / 2004
Advocates: CHANDAN RAMAMURTHI Vs ANIRUDDHA P. MAYEE

26 July 2006
Supreme Court
3 pages
SADHU SINGH Vs DARSHAN SINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003165-003165 / 2006
Diary number: 27631 / 2004
Advocates: C. L. SAHU Vs

26 July 2006
Supreme Court
10 pages
MINERAL EXPLORATION CORPN.EMPL.UNION Vs MINERAL EXPLORATION CORPN.LTD.

Case number: C.A. No.-002027-002028 / 2000
Diary number: 4757 / 1999
Advocates: V. D. KHANNA Vs T. G. NARAYANAN NAIR

25 July 2006
Supreme Court
6 pages
U.P. POWER CORPORATION LTD. Vs M/S. LOHIA BRASS (P) LTD. .

Bench: H.K.SEMA,A.K.MATHUR
Case number: C.A. No.-007817-007817 / 2003
Diary number: 14383 / 2001
Advocates: PRADEEP MISRA Vs

25 July 2006
Supreme Court
3 pages
ROMIL B. SHAH Vs STATE OF GUJARAT .

Case number: C.A. No.-003151-003151 / 2006
Diary number: 17998 / 2006
Advocates: EJAZ MAQBOOL Vs E. C. AGRAWALA

25 July 2006
Supreme Court
16 pages
EMPLOYEES STATE INSURANCE CORPN. Vs JARDINE HENDERSON STAFF ASSON. .

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001726-001726 / 2005
Diary number: 11172 / 2004
Advocates: V. J. FRANCIS Vs

25 July 2006
Supreme Court
3 pages
C.A.SULAIMAN Vs STATE BANK OF TRAVANCORE, ALWAYEE

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004241-004243 / 2000
Diary number: 3345 / 1998
Advocates: Vs T. G. NARAYANAN NAIR