|
07 August 2006
Supreme Court 6 pages ABAN LOYD CHILES OFFSHORE LTD. Vs COMMNR. OF CUSTOMS, MAHARASHTRA
Case number: C.A. No.-003584-003588 / 2001 |
|
07 August 2006
Supreme Court 6 pages M/S.VIJAYALASHMI RICE MILL Vs THE COMMERCIAL TAX OFFICERS,PALAKOL&ORS
Case number: C.A. No.-005120-005132 / 1999 |
|
04 August 2006
Supreme Court 5 pages STATE OF KARNATAKA Vs PASTOR P. RAJU
Bench: G.P. MATHUR,DALVEER BHANDARI |
|
04 August 2006
Supreme Court 4 pages VARMA Vs STATE OF KERALA
Case number: C.A. No.-003371-003371 / 2006 |
|
03 August 2006
Supreme Court 6 pages BALDEV SINGH & ORS. ETC. Vs MANOHAR SINGH & ANR. ETC.
Bench: AR.LAKSHMANAN,TARUN CHATTERJEE |
|
03 August 2006
Supreme Court 4 pages MUNNEY @ RAHAT JAN KHAN Vs STATE OF U.P.
Case number: Crl.A. No.-000165-000165 / 2003 |
|
02 August 2006
Supreme Court 5 pages KERALA STATE SCIENCE & TECHNOLOGY MUSEUM Vs RAMBAL COMPANY .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
|
02 August 2006
Supreme Court 6 pages M/S. RAPTI COMMISSION AGENCY Vs STATE OF U.P. .
Bench: ARIJIT PASASYAT,S.H. KAPADIA |
|
02 August 2006
Supreme Court 5 pages COMMNR. OF TRADE TAX, U.P. Vs M/S. MODIPAN FIBRES COMPANY
Bench: ASHOK BHAN,MARKANDEY KATJU |
|
01 August 2006
Supreme Court 3 pages HANIF AZAMI ELIYAS AZAMI Vs SHABANA MOHSIN GHAZI @ SHAIKH
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
|
01 August 2006
Supreme Court 6 pages ROMESH KUMAR SHARMA Vs UNION OF INDIA .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
01 August 2006
Supreme Court 6 pages M/S. SONEBHADRA FUELS Vs COMMNR, TARDE TAX
Bench: ASHOK BHAN,MARKANDEY KATJU |
|
01 August 2006
Supreme Court 4 pages SOUTH EASTERN COALFIELDS LTD. Vs COMMNR., CUSTOMS & CENTRAL EXCISE, M.P.
Bench: ASHOK BHAN,MARKANDEY KATJU |
|
01 August 2006
Supreme Court 4 pages COMMNR. OF CENTRAL EXCISE, PUNE Vs M/S. CADBURY INDIA LTD.
Bench: ASHOK BHAN,MARKANDEY KATJU |
|
01 August 2006
Supreme Court 4 pages TATA CUMMINS LTD. Vs STATE OF JHARKHAND .
Bench: ASHOK BHAN,MARKANDEY KATJU |