Showing 18451 - 18465 of 41947 judgements
10 August 2006
Supreme Court
8 pages
CENTRAL BUREAU OF INVESTIGATION Vs RAVI SHANKAR SRIVASTAVA

Bench: ARIJIT PASAYAT,ALTAMAS KABIR
Case number: Crl.A. No.-000036-000036 / 2002
Diary number: 21899 / 2001
Advocates: P. PARMESWARAN Vs SUSHIL BALWADA

08 August 2006
Supreme Court
3 pages
ANUP KUMAR KUNDU Vs SUDIP CHARAN CHAKRABORTY

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003415-003415 / 2006
Diary number: 3542 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs

08 August 2006
Supreme Court
12 pages
RASHTRIYA ISPAT NIGAM LTD. Vs M/S. VERMA TRANSPORT COMPANY

Case number: C.A. No.-003420-003420 / 2006
Diary number: 26704 / 2004
Advocates: K J JOHN AND CO Vs PRASHANT CHAUDHARY

08 August 2006
Supreme Court
4 pages
STATE OF PUNJAB Vs M/S. AMRITSAR BEVERAGES LTD. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003419-003419 / 2006
Diary number: 8583 / 2004
Advocates: ARUN K. SINHA Vs BHASKAR Y. KULKARNI

08 August 2006
Supreme Court
12 pages
RASHTRIYA ISPAT NIGAM LTD. Vs M/S. VERMA TRANSPORT COMPANY

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003420-003420 / 2006
Diary number: 26704 / 2004
Advocates: K J JOHN AND CO Vs PRASHANT CHAUDHARY

08 August 2006
Supreme Court
6 pages
ANAND REGIONAL CO.OP OIL S.UNION LTD. Vs SHAILESHKUMAR HARSHADBHAI SHAH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003417-003417 / 2006
Diary number: 14990 / 2005
Advocates: SANJAY KAPUR Vs CHIRAG M. SHROFF

08 August 2006
Supreme Court
12 pages
NATIONAL TEXTILE CORPN.(GUJ) LTD. Vs STATE BANK OF INDIA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-002314-002314 / 2000
Diary number: 19387 / 1999
Advocates: B. SUNITA RAO Vs R. N. KESWANI

08 August 2006
Supreme Court
7 pages
ATYANT PICHHARA BARG CHHATRA SANGH Vs JHARKHAND STATE VAISHYA FEDERATION

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003430-003430 / 2006
Diary number: 24116 / 2003
Advocates: LAKSHMI RAMAN SINGH Vs ANIL K. JHA

08 August 2006
Supreme Court
6 pages
PUNJAB WIRELESS SYSTEMS EMPLOYEES UNION Vs WINSOME YARNS LTD. .

Case number: C.A. No.-003490-003490 / 2006
Diary number: 25648 / 2005

08 August 2006
Supreme Court
4 pages
MUNICIPAL COUNCIL, SAMRALA Vs SUKHWINDER KAUR

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003416-003416 / 2006
Diary number: 21539 / 2004
Advocates: KAILASH CHAND Vs

08 August 2006
Supreme Court
8 pages
ASHOK KUMAR SAHU Vs UNION OF INDIA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-000059-000059 / 2004
Diary number: 22024 / 2001
Advocates: Vs CORPORATE LAW GROUP

08 August 2006
Supreme Court
9 pages
PRINCIPAL,MEHAR CHAND POLYTECHNIC Vs ANU LUMBA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-007051-007051 / 2002
Diary number: 9944 / 2001
Advocates: PRAMOD DAYAL Vs RAJIV TYAGI

08 August 2006
Supreme Court
3 pages
STATE OF ORISSA Vs ASWINI KUMAR BALIARSINGH

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-007472-007472 / 2003
Diary number: 4016 / 2003
Advocates: Vs PRANAB KUMAR MULLICK

08 August 2006
Supreme Court
9 pages
ARUN NIVALAJI MORE Vs STATE OF MAHARASHTRA

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: Crl.A. No.-001078-001079 / 2005
Diary number: 27 / 2005
Advocates: KAILASH CHAND Vs ANIRUDDHA P. MAYEE

08 August 2006
Supreme Court
4 pages
SUSETHA Vs STATE OF TAMIL NADU .

Case number: C.A. No.-003418-003418 / 2006
Diary number: 5638 / 2006
Advocates: Vs V. G. PRAGASAM