Showing 18436 - 18450 of 41947 judgements
18 August 2006
Supreme Court
10 pages
PULICHERLA NAGARAJU @ NAGARAJA REDDY Vs STATE OF A.P.

Bench: G. P. MATHUR,R. V. RAVEENDRAN
Case number: Crl.A. No.-000945-000945 / 2004
Diary number: 24873 / 2003
Advocates: Vs D. BHARATHI REDDY

18 August 2006
Supreme Court
5 pages
PRADEEP KUMAR Vs UNION ADMINISTRATION, CHANDIGARH

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: Crl.A. No.-000434-000434 / 2005
Diary number: 20763 / 2004
Advocates: Vs KAMINI JAISWAL

18 August 2006
Supreme Court
11 pages
HAMZA HAJI Vs STATE OF KERALA .

Bench: DR. AR. LAKSHMANAN,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003535-003535 / 2006
Diary number: 6018 / 2004
Advocates: M. P. VINOD Vs K. R. SASIPRABHU

18 August 2006
Supreme Court
5 pages
U.P.S.R.T.C. Vs MITTHU SINGH

Case number: C.A. No.-003536-003536 / 2006
Diary number: 329 / 2005
Advocates: PRADEEP MISRA Vs ANISH KUMAR GUPTA

18 August 2006
Supreme Court
4 pages
M/S. MANALAL PRABHUDAYAL Vs ORIENTAL INSURANCE CO. LTD.

Case number: C.A. No.-003537-003537 / 2006
Diary number: 6276 / 2005
Advocates: APARNA BHAT Vs M. J. PAUL

18 August 2006
Supreme Court
11 pages
UNION BANK OF INDIA Vs M.T. LATHEESH

Case number: C.A. No.-003548-003548 / 2006
Diary number: 5621 / 2005
Advocates: O. P. GAGGAR Vs G. PRAKASH

17 August 2006
Supreme Court
7 pages
DANKHA DEVI AGARWAL(DEAD)THROUGH LRS. Vs TARA PROP.PVT.LTD., CALCUTTA .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-001015-001015 / 2000
Diary number: 15632 / 1999
Advocates: D. MAHESH BABU Vs BIJAN KUMAR GHOSH

17 August 2006
Supreme Court
5 pages
UNION OF INDIA Vs K.G. SONI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003528-003528 / 2006
Diary number: 17046 / 2004
Advocates: B. V. BALARAM DAS Vs KAILASH CHAND

17 August 2006
Supreme Court
10 pages
SARASWAT CO-OP. BANK LTD. Vs STATE OF MAHARASTHRA .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-008015-008015 / 2002
Diary number: 16372 / 2001
Advocates: RAKESH K. SHARMA Vs ANIL KUMAR JHA

14 August 2006
Supreme Court
7 pages
M/S.ALEMBIC GLASS INDS. LTD. Vs COMMISSIONER OF CENT.EXCISE

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000043-000044 / 1998
Diary number: 21611 / 1997
Advocates: Vs P. PARMESWARAN

14 August 2006
Supreme Court
8 pages
U.T. OF DADRA & HAVELI Vs FATEHSINH MOHANSINH CHAUHAN

Bench: G.P. MATHUR,A.K. MATHUR
Case number: Crl.A. No.-000834-000834 / 2006
Diary number: 24336 / 2004
Advocates: M. J. PAUL Vs SHIVAJI M. JADHAV

14 August 2006
Supreme Court
8 pages
KRISHNAN Vs STATE OF TAMIL NADU

Bench: G P MATHUR,R V RAVEENDRAN
Case number: Crl.A. No.-000631-000631 / 2000
Diary number: 10924 / 2000
Advocates: R. AYYAM PERUMAL Vs V. G. PRAGASAM

11 August 2006
Supreme Court
20 pages
KAMAL KUMAR DUTTA Vs RUBY GENERAL HOSPITAL LTD. .

Bench: H.K.SEMA,A.K.MATHUR
Case number: C.A. No.-003471-003471 / 2006
Diary number: 10257 / 2005
Advocates: HETU ARORA SETHI Vs RAJAN NARAIN

11 August 2006
Supreme Court
7 pages
STATE BANK OF INDIA Vs RAMESH DINKAR PUNDE

Bench: H.K. SEMA,A.K. MATHUR
Case number: C.A. No.-002055-002055 / 2003
Diary number: 19419 / 2002

11 August 2006
Supreme Court
9 pages
The Government of Andhra Pradesh & Ors Vs M. Krishnaveni & Ors

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: Appeal (crl.) 5309-5314 of 2000