Showing 18406 - 18420 of 41947 judgements
24 August 2006
Supreme Court
2 pages
ABDUL GHAFFAR ABDUL REHMAN Vs SHIVNATH RAI HARNARIAN (I) LTD.&ANR

Case number: C.A. No.-003656-003656 / 2006
Diary number: 18389 / 2004
Advocates: PRAVEEN KUMAR Vs

24 August 2006
Supreme Court
3 pages
FALCON RETREAT PVT. LTD. Vs EDC LTD. .

Case number: SLP(C) No.-004957-004957 / 2006
Diary number: 6197 / 2006
Advocates: Vs CHANDER SHEKHAR ASHRI

24 August 2006
Supreme Court
3 pages
GENERAL MANAGER, VIJAYA BANK Vs PRAMOD KUMAR GUPTA

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-003676-003676 / 2006
Diary number: 9747 / 2005
Advocates: Vs NAVIN CHAWLA

24 August 2006
Supreme Court
9 pages
Ramjee Rai & Ors Vs State of Bihar

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Writ Petition (crl.) 1621 of 2005

24 August 2006
Supreme Court
5 pages
Krishna Bhagya Jala Nigam Ltd. Vs Mohammed Rafi

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Appeal (civil) 3639 of 2006

23 August 2006
Supreme Court
2 pages
GANPATI BAI Vs STATE OF MADHYA PRADESH

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003609-003609 / 2006
Diary number: 64024 / 2002
Advocates: ARVIND MINOCHA Vs SANJAY KAPUR

22 August 2006
Supreme Court
29 pages
CONFEDERATION OF EX-SERVICEMEN ASSNS. Vs UNION OF INDIA

Bench: Y.K. SABHARWAL CJI , K.G. BALAKRISHNAN , S.H. KAPADIA , C.K. THAKKER , P.K.I. BALASUBRAMANYAN
Case number: W.P.(C) No.-000210-000210 / 1999
Diary number: 4710 / 1999
Advocates: GP. CAPT. KARAN SINGH BHATI Vs ARVIND KUMAR SHARMA

22 August 2006
Supreme Court
125 pages
KULDIP NAYAR Vs UNION OF INDIA .

Bench: CJI Y.K. SABHARWAL,K.G. BALAKRISHNAN,S.H. KAPADIA,C.K. THAKKER P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000217-000217 / 2004
Diary number: 9404 / 2004
Advocates: SANJAY PARIKH Vs

22 August 2006
Supreme Court
29 pages
CONFEDERATION OF EX-SERVICEMEN ASSNS. Vs UNION OF INDIA

Bench: CJI Y.K. SABHARWAL,K.G. BALAKRISHNAN,S.H. KAPADIA,C.K. THAKKER P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000210-000210 / 1999
Diary number: 4710 / 1999
Advocates: GP. CAPT. KARAN SINGH BHATI Vs ARVIND KUMAR SHARMA

22 August 2006
Supreme Court
9 pages
RANGNATH HARIDAS Vs SHRIKANT B.HEGDE

Bench: S. B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003596-003596 / 2006
Diary number: 25410 / 2004
Advocates: Vs D. M. NARGOLKAR

22 August 2006
Supreme Court
6 pages
T. ANJANAPPA Vs SOMALINGAPPA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003594-003594 / 2006
Diary number: 21008 / 2004
Advocates: Vs A. S. BHASME

22 August 2006
Supreme Court
7 pages
SETTU Vs STATE OF TAMIL NADU

Bench: ARIJ1T PASATAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000865-000865 / 2006
Diary number: 25769 / 2005
Advocates: T. HARISH KUMAR Vs

22 August 2006
Supreme Court
3 pages
LAL CHAND Vs ORIENTAL INSURANCE CO. LTD.

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-003623-003623 / 2006
Diary number: 14353 / 2004
Advocates: RANI CHHABRA Vs M. K. DUA

22 August 2006
Supreme Court
8 pages
M/S. DUNCANS INDUSTRIES LTD., CALCUTTA Vs COMMISSIONER OF CENTRAL EXCISE,NEW DELHI

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-000754-000754 / 2001
Diary number: 21108 / 2000
Advocates: GAGRAT AND CO Vs B. KRISHNA PRASAD

22 August 2006
Supreme Court
3 pages
LAL CHAND Vs ORIENTAL INSURANCE CO. LTD.

Case number: C.A. No.-003623-003623 / 2006
Diary number: 14353 / 2004
Advocates: RANI CHHABRA Vs M. K. DUA