Showing 18421 - 18435 of 41947 judgements
22 August 2006
Supreme Court
2 pages
PUSHKAR SINGH Vs ANSUIYA

Case number: C.A. No.-003582-003582 / 2006
Diary number: 21381 / 2003
Advocates: Vs RAMESHWAR PRASAD GOYAL

22 August 2006
Supreme Court
125 pages
KULDIP NAYAR Vs UNION OF INDIA .

Bench: Y.K.SABHARWAL CJI,K.G.BALAKRISHNAN,S.H.KAPADIA,C.K.THAKKER,P.K.BALASUBRAMANYAN
Case number: W.P.(C) No.-000217-000217 / 2004
Diary number: 9404 / 2004
Advocates: SANJAY PARIKH Vs

21 August 2006
Supreme Court
6 pages
STATE OF WEST BENGAL Vs SRI SRI LAKSHMI JANARDAN THAKUR .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003563-003563 / 2006
Diary number: 24351 / 2003
Advocates: AVIJIT BHATTACHARJEE Vs

21 August 2006
Supreme Court
7 pages
ELECTRONICS CORPORATION OF INDIA LTD. Vs ELEC. CORP. OF INDIA SERVICE ENG. UNION

Bench: ARIJIT PASASYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004573-004573 / 2005
Diary number: 12294 / 2004
Advocates: Vs ANIRUDDHA P. MAYEE

21 August 2006
Supreme Court
13 pages
RAM BADAN SHARMA Vs STATE OF BIHAR

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001493-001493 / 2004
Diary number: 10857 / 2004
Advocates: Vs GOPAL SINGH

21 August 2006
Supreme Court
20 pages
COMMITTEE OF M.K.J.H.S.B.V.M. ETAH Vs SACHIV,U.P.BASIC SHIKSHA PARISHAD .

Bench: S. B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-009595-009595 / 2003
Diary number: 12158 / 2003
Advocates: Vs MOHD. TAHIR SIDDIQUI

21 August 2006
Supreme Court
9 pages
Rajiv Ranjan Singh 'Lalan' & Anr. Vs Union of India & Ors.

Case number: Writ Petition (crl.) 197-198 of 2004

21 August 2006
Supreme Court
10 pages
Rajiv Ranjan Singh 'Lalan' & Anr. Vs Union of India & Ors.

Case number: Writ Petition (crl.) 197-198 of 2004

21 August 2006
Supreme Court
19 pages
Rajiv Ranjan Singh 'Lalan' & Anr. Vs Union of India & Ors.

Case number: Writ Petition (crl.) 197-198 of 2004

18 August 2006
Supreme Court
9 pages
SHANKAR SITARAM BHOSLE Vs SHEVANTABAI TUKARAM GULUMKAR (DEAD)BY LR

Bench: ARIJIT PASAYAT,R. V. RAVEENDRAN
Case number: C.A. No.-003128-003128 / 2000
Diary number: 20524 / 1999
Advocates: Vs BINA GUPTA

18 August 2006
Supreme Court
10 pages
P. NARAYANAPPA Vs STATE OF KARNATAKA .

Bench: K.G. BALAKRISHNAN,G.P. MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-003540-003540 / 2006
Diary number: 9905 / 2004
Advocates: DINESH KUMAR GARG Vs

18 August 2006
Supreme Court
9 pages
VINOD K. CHAWLA Vs U.O.I.

Bench: K.G. BALAKRISHNAN,G.P. MATHUR
Case number: Crl.A. No.-000793-000793 / 1999
Diary number: 4126 / 1999
Advocates: Vs P. PARMESWARAN

18 August 2006
Supreme Court
6 pages
JAI SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000510-000510 / 2006
Diary number: 5586 / 2005
Advocates: Vs SUSHMA SURI

18 August 2006
Supreme Court
3 pages
DYANESHWAR R.R. PATANGE Vs BHAGIRATHIBAI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000066-000066 / 2000
Diary number: 10038 / 1999
Advocates: Vs SANGEETA KUMAR

18 August 2006
Supreme Court
5 pages
TUNDAL (D)BY LRS. Vs MUNSHI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-014185-014188 / 1996
Diary number: 14217 / 1995
Advocates: Vs CHANDER SHEKHAR ASHRI