Showing 18391 - 18405 of 41947 judgements
25 August 2006
Supreme Court
10 pages
DIR.GENERAL,DTE.GEN.OF DOORDARSHAN Vs ANAND PATWARDHAN

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000613-000613 / 2005
Diary number: 12373 / 2004
Advocates: Vs PRASHANT BHUSHAN

25 August 2006
Supreme Court
5 pages
SANTOSH KUMAR Vs STATE OF M.P.

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: Crl.A. No.-001368-001368 / 2005
Diary number: 5985 / 2005
Advocates: Vs C. D. SINGH

25 August 2006
Supreme Court
4 pages
Vs

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN,DALVEER BHANDARI
Case number: SLP(C) No.-005647-005647 / 2005
Diary number: 10506 / 2004
Advocates: Vs T. V. GEORGE

25 August 2006
Supreme Court
4 pages
STATE OF U.P. Vs MAQBOOL AHMAD

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: C.A. No.-003666-003666 / 2006
Diary number: 22381 / 2004
Advocates: JATINDER KUMAR BHATIA Vs SHAIL KUMAR DWIVEDI

24 August 2006
Supreme Court
6 pages
STATE INSPECTER OF POLICE VISAHAPATNAM Vs SURYA SANKARAM KARRI

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001335-001335 / 2004
Diary number: 21722 / 2004

24 August 2006
Supreme Court
6 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. PUNJAB LAMINATES PVT. LTD.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003632-003632 / 2006
Diary number: 8851 / 2004
Advocates: B. KRISHNA PRASAD Vs

24 August 2006
Supreme Court
6 pages
JAGDISH MURAV Vs STATE OF U.P. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001644-001644 / 2005
Diary number: 16488 / 2005
Advocates: Vs PRAVEEN SWARUP

24 August 2006
Supreme Court
4 pages
M/S. O.N.G.C. LTD. Vs COMMNR. OF CUSTOMS, MUMBAI

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-001882-001882 / 2004
Diary number: 3093 / 2004
Advocates: Vs B. KRISHNA PRASAD

24 August 2006
Supreme Court
24 pages
JAI NARAIN PARASRAMPURIA(DEAD) Vs PUSHPA DEVI SARRAF

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-003801-003801 / 1999
Diary number: 19626 / 1998

24 August 2006
Supreme Court
8 pages
SURENDRA Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000506-000506 / 2005
Diary number: 25986 / 2003
Advocates: PREM MALHOTRA Vs RAVINDRA KESHAVRAO ADSURE

24 August 2006
Supreme Court
4 pages
KISHORI LAL Vs SALES OFFICER, DISTT.LAND DEV.BANK

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-006164-006164 / 1999
Diary number: 2850 / 1999
Advocates: Vs BALRAJ DEWAN

24 August 2006
Supreme Court
3 pages
BIHAR STATE FINANCIAL CORPN.&ORS Vs M/S.CHEMICOT INDIA P.LTD.&ORS

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-000908-000908 / 2000
Diary number: 11082 / 1999
Advocates: ANIL K. CHOPRA Vs RANJAN MUKHERJEE

24 August 2006
Supreme Court
5 pages
SANDEEP SUBHASH PARATE Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003633-003633 / 2006
Diary number: 9223 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs VISHWAJIT SINGH

24 August 2006
Supreme Court
5 pages
TULSI Vs CHANDRIKA PRASAD .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-003631-003631 / 2006
Diary number: 18662 / 2004

24 August 2006
Supreme Court
2 pages
FARRUKHABAD GRAMIN BANK Vs ASHOK SAXENA .

Case number: C.A. No.-003640-003640 / 2006
Diary number: 8759 / 2003
Advocates: ANUPAM LAL DAS Vs S. K. VERMA