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31 August 2006
Supreme Court 5 pages COMMNR. OF CUSTOMS, MUMBAI Vs M/S. TOYO ENGINEERING INDIA LTD.
Bench: ASHOK BHAN,MARKANDEY KATJU |
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31 August 2006
Supreme Court 9 pages RENUKA BAI @ RINKU @ RATAN Vs STATE OF MAHARASHTRA
Bench: K.G. BALAKRISHNAN,G.P. MATHUR |
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30 August 2006
Supreme Court 7 pages DEFIANCE KNITTING INDUSTRIES PVT.LTD. Vs JAY ARTS
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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30 August 2006
Supreme Court 3 pages STATE OF W.BENGAL Vs HARESH C. BANERJEE
Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN |
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30 August 2006
Supreme Court 2 pages UNION OF INDIA Vs AYUB ALI
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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30 August 2006
Supreme Court 3 pages UNITED INDIA INSURANCE CO. LTD. Vs J.A.INFRA STRUCTURE PVT.LTD.
Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE |
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29 August 2006
Supreme Court 6 pages CORPN. OF KOCHI Vs ELAMKULAM VILLAGE CO-OP. SOCY. LTD.&ANR.
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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29 August 2006
Supreme Court 9 pages M. MEENAKSHI Vs METADIN AGARWAL (D) BY LRS..
Bench: S.B. SINHA,DALVEER BHANDARI |
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29 August 2006
Supreme Court 34 pages RAMDEV FOOD PRODUCTS PVT. LTD. Vs ARVINDBHAI RAMBHAI PATEL .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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29 August 2006
Supreme Court 19 pages JINDAL VIJAYANAGAR STEEL (JSW STEEL LTD) Vs JINDAL PRAXAIR OXYGEN CO. LTD.
Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA |
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28 August 2006
Supreme Court 15 pages GANESH BANK,KURUNDWAD LTD. Vs THE UNION OF INDIA .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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28 August 2006
Supreme Court 1 pages C.A.G. OF INDIA Vs STATE OF RAJASTHAN .
Case number: C.A. No.-004066-004067 / 2003 |
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28 August 2006
Supreme Court 26 pages B.SRINIVASA REDDY Vs KARNATAKA U.W.S.& D.B.E.ASSOCIAT..
Case number: C.A. No.-003719-003719 / 2006 |
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28 August 2006
Supreme Court 10 pages SEEMA GHOSH Vs TATA IRON & STEEL COMPANY
Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE |
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25 August 2006
Supreme Court 4 pages VIDYODAYA TRUST Vs MOHAN PRASAD R. .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |