Showing 18241 - 18255 of 41947 judgements
11 October 2006
Supreme Court
6 pages
COMMNR.,BANGALORE DEVELOPMENT AUTHORITY Vs K.S. NARAYAN

Bench: G.P. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-008307-008307 / 2002
Diary number: 5074 / 2002
Advocates: VIJAY KUMAR Vs SHEELA GOEL

11 October 2006
Supreme Court
4 pages
DEV NARAYAN Vs STATE OF M.P. .

Case number: Crl.A. No.-000927-000927 / 2005
Diary number: 7496 / 2005
Advocates: (MRS. ) VIPIN GUPTA Vs C. D. SINGH

11 October 2006
Supreme Court
10 pages
TRIMUKH MAROTI KIRKAN Vs STATE OF MAHARASHTRA

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: Crl.A. No.-001341-001341 / 2005
Diary number: 21309 / 2005
Advocates: NARESH KUMAR Vs

11 October 2006
Supreme Court
2 pages
STATE OF HARYANA Vs ABDUL GAFFAR KHAN

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-004447-004447 / 2006
Diary number: 12966 / 2005
Advocates: T. V. GEORGE Vs RAMESHWAR PRASAD GOYAL

11 October 2006
Supreme Court
18 pages
MUNI SUVRAT-SWAMI JAIN S.M.P.SANGH Vs ARUN NATHURAM GAIKWAD .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004448-004448 / 2006
Diary number: 9807 / 2006
Advocates: Vs LAKSHMI RAMAN SINGH

11 October 2006
Supreme Court
3 pages
UNION OF INDIA Vs BIKASH KUAMAR

Case number: C.A. No.-004388-004388 / 2006
Diary number: 15072 / 2003
Advocates: SHREEKANT N. TERDAL Vs RUTWIK PANDA

11 October 2006
Supreme Court
7 pages
JASBIR SINGH Vs STATE OF PUNJAB

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-001039-001039 / 2006
Diary number: 27405 / 2003
Advocates: A. P. MOHANTY Vs ARUN K. SINHA

11 October 2006
Supreme Court
5 pages
STATE BANK OF INDIA Vs M/S. RANJAN CHEMICALS LTD.

Case number: C.A. No.-004443-004443 / 2006
Diary number: 18421 / 2004
Advocates: SANJAY KAPUR Vs KRISHNANAND PANDEYA

11 October 2006
Supreme Court
25 pages
Epuru Sudhakar & Anr. Vs Govt. of A.P. & Ors.

Bench: ARIJIT PASAYAT
Case number: Writ Petition (crl.) 284-285 of 2005

11 October 2006
Supreme Court
2 pages
Epuru Sudhakar & Anr. Vs Govt. of A.P. & Ors.

Case number: Writ Petition (crl.) 284-285 of 2005

10 October 2006
Supreme Court
4 pages
PURSHOTTAM LAL DAS Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004386-004386 / 2006
Diary number: 19267 / 2005
Advocates: AKHILESH KUMAR PANDEY Vs GOPAL SINGH

10 October 2006
Supreme Court
13 pages
Col. (Retd.) B.J. Akkara Vs The Govt. of India & Ors.

Bench: G. P. MATHUR,R. V. RAVEENDRAN
Case number: Transfer Case (civil) 72 of 2004

10 October 2006
Supreme Court
1 pages
Retd. Armed Forces Medical Association & Ors Vs Union of India & Ors

Case number: Transfer Petition (civil) 833 of 2002

09 October 2006
Supreme Court
4 pages
KAILASH Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001027-001027 / 2006
Diary number: 8465 / 2004
Advocates: SUDHIR KULSHRESHTHA Vs C. D. SINGH

09 October 2006
Supreme Court
5 pages
STATE REP. INSPECTOR OF POLICE, T.N. Vs A. PARTHIBAN

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: Crl.A. No.-000842-000842 / 2003
Diary number: 16506 / 2002
Advocates: Vs K. SARADA DEVI