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11 October 2006
Supreme Court 6 pages COMMNR.,BANGALORE DEVELOPMENT AUTHORITY Vs K.S. NARAYAN
Bench: G.P. MATHUR,LOKESHWAR SINGH PANTA |
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11 October 2006
Supreme Court 4 pages DEV NARAYAN Vs STATE OF M.P. .
Case number: Crl.A. No.-000927-000927 / 2005 |
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11 October 2006
Supreme Court 10 pages TRIMUKH MAROTI KIRKAN Vs STATE OF MAHARASHTRA
Bench: G.P. MATHUR,R.V. RAVEENDRAN |
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11 October 2006
Supreme Court 2 pages STATE OF HARYANA Vs ABDUL GAFFAR KHAN
Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR |
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11 October 2006
Supreme Court 18 pages MUNI SUVRAT-SWAMI JAIN S.M.P.SANGH Vs ARUN NATHURAM GAIKWAD .
Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE |
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11 October 2006
Supreme Court 3 pages UNION OF INDIA Vs BIKASH KUAMAR
Case number: C.A. No.-004388-004388 / 2006 |
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11 October 2006
Supreme Court 7 pages JASBIR SINGH Vs STATE OF PUNJAB
Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN |
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11 October 2006
Supreme Court 5 pages STATE BANK OF INDIA Vs M/S. RANJAN CHEMICALS LTD.
Case number: C.A. No.-004443-004443 / 2006 |
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11 October 2006
Supreme Court 25 pages Epuru Sudhakar & Anr. Vs Govt. of A.P. & Ors.
Bench: ARIJIT PASAYAT |
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11 October 2006
Supreme Court 2 pages Epuru Sudhakar & Anr. Vs Govt. of A.P. & Ors.
Case number: Writ Petition (crl.) 284-285 of 2005 |
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10 October 2006
Supreme Court 4 pages PURSHOTTAM LAL DAS Vs STATE OF BIHAR .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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10 October 2006
Supreme Court 13 pages Col. (Retd.) B.J. Akkara Vs The Govt. of India & Ors.
Bench: G. P. MATHUR,R. V. RAVEENDRAN |
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10 October 2006
Supreme Court 1 pages Retd. Armed Forces Medical Association & Ors Vs Union of India & Ors
Case number: Transfer Petition (civil) 833 of 2002 |
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09 October 2006
Supreme Court 4 pages KAILASH Vs STATE OF M.P.
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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09 October 2006
Supreme Court 5 pages STATE REP. INSPECTOR OF POLICE, T.N. Vs A. PARTHIBAN
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |