10 October 2006
Supreme Court
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Retd. Armed Forces Medical Association & Ors Vs Union of India & Ors

Case number: Transfer Petition (civil) 833 of 2002


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CASE NO.: Transfer Petition (civil)  833 of 2002

PETITIONER: Retd. Armed Forces Medical Association & Ors

RESPONDENT: Union of India & Ors

DATE OF JUDGMENT: 10/10/2006

BENCH: G. P. Mathur & R. V. Raveendran

JUDGMENT: JUDGMENT

O R D E R With T.P. (Civil) Nos.  846 to 855/2002, 857 to 862/2002, 863/2002, 865/2002,  869/2002 and TP (Civil) Nos. 170 to 200/2004.

       These cases are separated from T.C. (Civil) No.72/2004 and  connected cases which have been disposed of today.