Showing 18211 - 18225 of 41947 judgements
19 October 2006
Supreme Court
4 pages
MAJOR SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001231-001231 / 2005
Diary number: 19141 / 2005
Advocates: Vs D. MAHESH BABU

19 October 2006
Supreme Court
23 pages
GURPREET SINGH Vs UNION OF INDIA

Bench: SABHARWAL, Y.K. (CJI),BALAKRISHNAN, K.G. (J),KAPADIA, S.H.(J),THAKKER, C.K.(J),BALASUBRAMANYAN P.K.I.(J)
Case number: C.A. No.-004570-004570 / 2006
Diary number: 9191 / 2003
Advocates: Vs SUSHMA SURI

19 October 2006
Supreme Court
9 pages
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs M/S. PARAMOUNT POLYMERS PVT.LTD.

Case number: C.A. No.-004574-004574 / 2006
Diary number: 7363 / 2006
Advocates: Vs ASHOK MATHUR

19 October 2006
Supreme Court
45 pages
M. NAGARAJ Vs UNION OF INDIA .

Case number: W.P.(C) No.-000061-000061 / 2002
Diary number: 1249 / 2002

19 October 2006
Supreme Court
9 pages
THIRUNAVUKKARASU MUDALIAR(DEAD) BY LRS. Vs GOPAL NAIDU(DEAD) BY LRS.

Case number: C.A. No.-004705-004705 / 1999
Diary number: 6540 / 1998

19 October 2006
Supreme Court
3 pages
R. SUNDARARAJAN Vs STATE BY DSP, SPE, CBI CHENNAI

Case number: Crl.A. No.-001084-001084 / 2006
Diary number: 18129 / 2006
Advocates: DINESH KUMAR GARG Vs

19 October 2006
Supreme Court
23 pages
GURPREET SINGH Vs UNION OF INDIA

Bench: Y.K.SABHARWAL , K.G.BALAKRISHNAN , S.H.KAPADIA , C.K.THAKKER , P.K.BALASUBRAMANYAN
Case number: C.A. No.-004570-004570 / 2006
Diary number: 9191 / 2003
Advocates: Vs SUSHMA SURI

19 October 2006
Supreme Court
9 pages
KISHANSING TOMAR Vs MUNICIPAL CORP.OF THE CITY,AHMEDABAD&ORS

Bench: Y.K.SABHARWAL CJI , K.G.BALAKRISHNAN , S.H.KAPADIA , C.K.THAKKER , P.K.BALASUBRAMANYAN
Case number: C.A. No.-005756-005756 / 2005
Diary number: 18092 / 2005
Advocates: Vs RUTWIK PANDA

19 October 2006
Supreme Court
45 pages
M. NAGARAJ Vs UNION OF INDIA .

Bench: Y.K.SABHARWAL CJI , K.G.BALAKRISHNAN , S.H.KAPADIA , C.K.THAKKER , P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000061-000061 / 2002
Diary number: 1249 / 2002

19 October 2006
Supreme Court
4 pages
KUMARAN SILK TRADE (P) LTD Vs DEVENDRA & ORS

Case number: Appeal (civil) 4575 of 2006

18 October 2006
Supreme Court
10 pages
STATE OF PUNJAB Vs BALKARAN SINGH

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005847-005847 / 2005
Diary number: 21255 / 2004
Advocates: ARUN K. SINHA Vs RESPONDENT-IN-PERSON

18 October 2006
Supreme Court
10 pages
AVTAR SINGH HIT Vs DELHI S.G. MANAGEMENT COMMITTEE .

Bench: K.G. BALAKRISHNAN,G.P. MATHUR,R.V. RAVEENDRAN
Case number: C.A. No.-004532-004532 / 2006
Diary number: 6525 / 2006
Advocates: ANNAM D. N. RAO Vs BALAJI SRINIVASAN

18 October 2006
Supreme Court
1 pages
STATE OF HARYANA Vs DILBAGH SINGH

Bench: A.K.MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003443-003443 / 2006
Diary number: 16192 / 2005
Advocates: T. V. GEORGE Vs HARINDER MOHAN SINGH

18 October 2006
Supreme Court
2 pages
GOUR HARI MAITY Vs SHEW SHANKAR SHAW

Case number: C.A. No.-005297-005297 / 2005
Diary number: 14481 / 2004
Advocates: SARLA CHANDRA Vs SHARMILA UPADHYAY

18 October 2006
Supreme Court
1 pages
STATE OF HARYANA Vs DILBAGH SINGH

Case number: C.A. No.-003443-003443 / 2006
Diary number: 16192 / 2005
Advocates: T. V. GEORGE Vs HARINDER MOHAN SINGH