Showing 18196 - 18210 of 41947 judgements
19 October 2006
Supreme Court
8 pages
UNION OF INDIA Vs S.D. BANDHOPADHYAY .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-002643-002643 / 2004
Diary number: 19588 / 2003
Advocates: Vs SHIV SAGAR TIWARI

19 October 2006
Supreme Court
5 pages
KENDRIYA VIDYALAYA SANGATHAN Vs SAJAL KUMAR ROY

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004569-004569 / 2006
Diary number: 385 / 2005
Advocates: S. RAJAPPA Vs LAKSHMI RAMAN SINGH

19 October 2006
Supreme Court
4 pages
SAMGHAJI HARIBA PATIL Vs STATE OF KARNATAKA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000444-000444 / 2006
Diary number: 5477 / 2006

19 October 2006
Supreme Court
4 pages
T. VIJAYALAKSHMI Vs TOWN PLANNING MEMBER

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004555-004555 / 2006
Diary number: 5577 / 2006
Advocates: A. S. BHASME Vs VIJAY KUMAR

19 October 2006
Supreme Court
4 pages
PIRTHIPAL SINGH Vs STATE OF PUNJAB .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-005226-005226 / 2004
Diary number: 4352 / 2003
Advocates: Vs ARUN K. SINHA

19 October 2006
Supreme Court
9 pages
KISHANSING TOMAR Vs MUNICIPAL CORP.OF THE CITY,AHMEDABAD&ORS

Bench: CJI,K.G. BALAKRISHNAN,S.H. KAPADIA C.K. THAKKAR P.K. BALASUBRAMANYAN
Case number: C.A. No.-005756-005756 / 2005
Diary number: 18092 / 2005
Advocates: Vs RUTWIK PANDA

19 October 2006
Supreme Court
6 pages
ANIL SINGH Vs STATE OF BIHAR .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001082-001082 / 2006
Diary number: 20743 / 2004
Advocates: NIKHIL NAYYAR Vs GOPAL SINGH

19 October 2006
Supreme Court
16 pages
SANKAR DEB ACHARYA Vs BISWANATH CHAKRABORTY .

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-006383-006383 / 2003
Diary number: 4560 / 2003
Advocates: Vs AVIJIT BHATTACHARJEE

19 October 2006
Supreme Court
4 pages
STATE OF MADHYA PRADESH Vs MUKESH .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001087-001087 / 2006
Diary number: 25229 / 2005
Advocates: Vs R. D. UPADHYAY

19 October 2006
Supreme Court
8 pages
ADISHWAR JAIN Vs UNION OF INDIA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004563-004563 / 2006
Diary number: 8961 / 2006
Advocates: D. MAHESH BABU Vs ARUN K. SINHA

19 October 2006
Supreme Court
4 pages
SUBHASH MARUTI AVASARE Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001086-001086 / 2006
Diary number: 3445 / 2006
Advocates: LAWYER S KNIT & CO Vs ANIRUDDHA P. MAYEE

19 October 2006
Supreme Court
2 pages
UNION OF INDIA Vs JUMMASHA DIWAN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004552-004552 / 2006
Diary number: 21467 / 2005
Advocates: B. KRISHNA PRASAD Vs S. C. PATEL

19 October 2006
Supreme Court
6 pages
UNION OF INDIA Vs B. VALLUVAN .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004554-004554 / 2006
Diary number: 5839 / 2004
Advocates: D. S. MAHRA Vs ABHA JAIN

19 October 2006
Supreme Court
9 pages
M/S. BAY BERRY APARTMENTS PVT. LTD. &ANR Vs SHOBHA .

Case number: C.A. No.-008814-008814 / 2003
Diary number: 63401 / 2002
Advocates: Vs SHEELA GOEL

19 October 2006
Supreme Court
7 pages
GOVINDAMMAL Vs R.PERUMAL CHETTIAR

Case number: C.A. No.-004357-004358 / 2000
Diary number: 5711 / 1999
Advocates: Vs SHOBHA RAMAMOORTHY