Showing 18226 - 18240 of 41947 judgements
18 October 2006
Supreme Court
2 pages
GOUR HARI MAITY Vs SHEW SHANKAR SHAW

Case number: C.A. No.-005297-005297 / 2005
Diary number: 14481 / 2004
Advocates: SARLA CHANDRA Vs SHARMILA UPADHYAY

18 October 2006
Supreme Court
2 pages
STATE OF U.P. Vs VAM ORGANIC CHEMICALS LTD. .

Case number: C.A. No.-005416-005424 / 2000
Diary number: 10146 / 2000
Advocates: Vs MANIK KARANJAWALA

17 October 2006
Supreme Court
3 pages
NAMALA SUBBA RAO Vs STATE OF A.P.

Case number: Crl.A. No.-000964-000964 / 2005
Diary number: 13143 / 2005
Advocates: R. C. KOHLI Vs D. BHARATHI REDDY

17 October 2006
Supreme Court
3 pages
UNION OF INDIA Vs M/S. SHRING CONSTRUCTION CO.

Bench: G.P.MATHUR,A.K. MATHUR
Case number: C.A. No.-004516-004516 / 2006
Diary number: 25719 / 2005
Advocates: ANIL KATIYAR Vs JATINDER KUMAR BHATIA

17 October 2006
Supreme Court
8 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

17 October 2006
Supreme Court
9 pages
ROHIT SINGH Vs STATE OF BIHAR(NOW ST.OF JHARKHAND)&ORS.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004517-004517 / 2006
Diary number: 21459 / 2005
Advocates: JYOTI MENDIRATTA Vs

16 October 2006
Supreme Court
4 pages
INDIAN COUNCIL OF AGRI.RESEARCH Vs SANTOSH

Case number: C.A. No.-004499-004499 / 2006
Diary number: 13625 / 2005
Advocates: Vs B. K. PAL

16 October 2006
Supreme Court
2 pages
COMMANDANT, 68, BN, BSF, GAKULNAGAR Vs ARJUN DAS

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001056-001056 / 2006
Diary number: 25466 / 2005
Advocates: Vs GOPAL SINGH

13 October 2006
Supreme Court
2 pages
CH.RAMOJI RAO Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001050-001050 / 2006
Diary number: 19507 / 2006
Advocates: K. V. MOHAN Vs D. BHARATHI REDDY

13 October 2006
Supreme Court
2 pages
ISHWARCHAND AMICHAND GOVADIA Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001051-001051 / 2006
Diary number: 3691 / 2006
Advocates: Vs SHIVAJI M. JADHAV

13 October 2006
Supreme Court
9 pages
HANSA INDS.PVT.LTD. Vs KIDARSONS INDS.P.LTD.

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-001682-001682 / 1999
Diary number: 9909 / 1998

13 October 2006
Supreme Court
8 pages
AVTAR SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001304-001304 / 2005
Diary number: 20178 / 2005
Advocates: Vs SANJAY JAIN

12 October 2006
Supreme Court
10 pages
UNION OF INDIA Vs DWARKA PRASAD TIWARI

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004454-004454 / 2006
Diary number: 21910 / 2005
Advocates: SUSHMA SURI Vs

12 October 2006
Supreme Court
4 pages
LALLAN CHAUDHARY Vs STATE OF BIHAR

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: Crl.A. No.-001047-001047 / 2006
Diary number: 1201 / 2003
Advocates: PRAVIR CHOUDHARY Vs GOPAL SINGH

12 October 2006
Supreme Court
8 pages
SHIV SAGAR TIWARI Vs UNION OF INDIA

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: W.P.(C) No.-000585-000585 / 1994
Diary number: 14856 / 1994
Advocates: PETITIONER-IN-PERSON Vs SUSHMA SURI