Judgements

25 September 2006
Supreme Court
15 pages

UTTARANCHAL, FOREST RANGERS ASSN. Vs STATE OF U.P. .

Case number: C.A. No.-004249-004249 / 2006
Diary number: 4147 / 2005
Advocates: PRANEET RANJAN Vs K. S. RANA

25 September 2006
Supreme Court
14 pages

NATIONAL HIGHWAYS AUTH. OF INDIA Vs BUMIHIWAY DDB LTD. (JV) .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004251-004251 / 2006
Diary number: 9405 / 2006
Advocates: Vs PROMILA

25 September 2006
Supreme Court
9 pages

STATE OF A.P. Vs M/S. PIONEER BUILDERS, A.P.

Bench: H.K. SEMA,D.K. JAIN
Case number: C.A. No.-006114-006114 / 1999
Diary number: 15223 / 1999
Advocates: Vs V. G. PRAGASAM

25 September 2006
Supreme Court
15 pages

UTTARANCHAL, FOREST RANGERS ASSN. Vs STATE OF U.P. .

Case number: C.A. No.-004249-004249 / 2006
Diary number: 4147 / 2005
Advocates: PRANEET RANJAN Vs K. S. RANA

25 September 2006
Supreme Court
7 pages

COMMNR. OF INCOME TAX, MUMBAI Vs M/S. GENERAL INSURANCE CORPN.OF INDIA

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-004422-004422 / 2001
Diary number: 9582 / 2001
Advocates: Vs RUSTOM B. HATHIKHANAWALA

25 September 2006
Supreme Court
2 pages

VEGETABLE VITAMIN FOODS EMPLOYEES UNION Vs SARVA SHRAMIK SANGH .

Bench: DR.AR.LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004256-004256 / 2006
Diary number: 7766 / 2006
Advocates: SHEELA GOEL Vs BHARAT SANGAL

22 September 2006
Supreme Court
13 pages

RAM PRAVESH SINGH Vs STATE OF BIHAR .

Bench: B.P. SINGH,R V RAVEENDRAN
Case number: C.A. No.-004191-004191 / 2004
Diary number: 1501 / 2003
Advocates: PRASHANT KUMAR Vs NAVIN PRAKASH

22 September 2006
Supreme Court
3 pages

SUSHMITA BASU Vs BALLYGUNGE SIKSHA SAMITY .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001468-001468 / 2005
Diary number: 9296 / 2000
Advocates: Vs KHAITAN & CO.

22 September 2006
Supreme Court
11 pages

PRAKASH SINGH Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000310-000310 / 1996
Diary number: 79972 / 1996
Advocates: PRASHANT BHUSHAN Vs

22 September 2006
Supreme Court
4 pages

M/S. C.T. COTTON YARN LTD. Vs COMMNR. OF CENTRAL EXCISE, INDORE

Bench: ASHOK BHAN,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006451-006452 / 2000
Diary number: 16645 / 2000
Advocates: Vs P. PARMESWARAN

22 September 2006
Supreme Court
5 pages

M/S. JHUNJHUNWALA Vs STATE OF U.P. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003019-003019 / 2004
Diary number: 7489 / 2004
Advocates: PRAVEEN KUMAR Vs KAMLENDRA MISHRA

22 September 2006
Supreme Court
5 pages

SURENDRA SINGH GAUR Vs STATE OF M.P.

Case number: C.A. No.-003418-003418 / 2003
Diary number: 14044 / 1999

22 September 2006
Supreme Court
3 pages

U.P. STATE ROAD TRANSPORT CORP.,DEHRADUN Vs SURESH PAL

Case number: C.A. No.-004238-004238 / 2006
Diary number: 24702 / 2005
Advocates: Vs VENKATESWARA RAO ANUMOLU

22 September 2006
Supreme Court
5 pages

COMMNR. OF CENTRAL EXCISE & CUSTOMS Vs M/S. KERALA STATE ELEC.DEV.CORPN.LTD.

Case number: C.A. No.-006992-006995 / 2004
Diary number: 19761 / 2004

22 September 2006
Supreme Court
3 pages

KISHORE EKNATH NIKAM Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000772-000772 / 2005
Diary number: 5093 / 2005
Advocates: Vs V. N. RAGHUPATHY