Judgements

29 September 2006
Supreme Court
4 pages

EVEREST INDUSTRIES LTD. Vs BOARD OF TRUSTEESFORPORT OF CALCUTTA&ORS

Case number: C.A. No.-004332-004332 / 2006
Diary number: 10647 / 2005
Advocates: BHARGAVA V. DESAI Vs INDRA SAWHNEY

29 September 2006
Supreme Court
5 pages

KERALA STATE FINANCIAL ENTERPRISES LTD. Vs OFFICIAL LIQUIDATOR, H/C OF KERALA

Case number: C.A. No.-004333-004333 / 2006
Diary number: 10979 / 2004
Advocates: C. N. SREE KUMAR Vs ROMY CHACKO

29 September 2006
Supreme Court
6 pages

SADASHIV DADA PATIL Vs PURUSHOTTAM ONKAR PATIL (D) BY LRS.

Case number: C.A. No.-004334-004334 / 2006
Diary number: 6575 / 2003
Advocates: KULDIP SINGH Vs SHIVAJI M. JADHAV

29 September 2006
Supreme Court
7 pages

RITESH CHAKARVARTI Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-001016-001016 / 2006
Diary number: 11543 / 2006
Advocates: SATISH VIG Vs

29 September 2006
Supreme Court
4 pages

KARUPPUSAMY Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-001018-001018 / 2006
Diary number: 21735 / 2005
Advocates: V. J. FRANCIS Vs

29 September 2006
Supreme Court
6 pages

YEDLA SRINIVASA RAO Vs STATE OF A.P.

Case number: Crl.A. No.-001369-001369 / 2004
Diary number: 10920 / 2004
Advocates: Vs D. BHARATHI REDDY

29 September 2006
Supreme Court
10 pages

KAILASH Vs STATE OF M.P.

Case number: Crl.A. No.-000238-000238 / 2006
Diary number: 18619 / 2004
Advocates: JAI PRAKASH PANDEY Vs

28 September 2006
Supreme Court
7 pages

UNION OF INDIA Vs MADRAS TELE.S.C.&S.T.SOCIAL WELFARE ASSN

Bench: B.P. SINGH,S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004339-004339 / 1995
Diary number: 66947 / 1987
Advocates: NIKHIL NAYYAR Vs P. PARMESWARAN

28 September 2006
Supreme Court
2 pages

U.P.S.R.T.C. Vs BIRENDRA BHANDARI

Case number: C.A. No.-004292-004292 / 2006
Diary number: 4130 / 2006
Advocates: PRADEEP MISRA Vs

27 September 2006
Supreme Court
5 pages

PABITRA KUMARA ROY Vs ALITA D'SOUZA

Case number: C.A. No.-002380-002380 / 2001
Diary number: 2785 / 2000
Advocates: BIJAN KUMAR GHOSH Vs

27 September 2006
Supreme Court
2 pages

NARINDER SINGH Vs STATE OF HARYANA .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004282-004282 / 2006
Diary number: 18938 / 2005
Advocates: ABHISTH KUMAR Vs T. V. GEORGE

26 September 2006
Supreme Court
8 pages

STEEL AUTHORITY OF INDIA LTD. Vs UNION OF INDIA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004263-004263 / 2006
Diary number: 8512 / 2004
Advocates: SUNIL KUMAR JAIN Vs V. N. RAGHUPATHY

26 September 2006
Supreme Court
4 pages

ASHOK MAHAJAN Vs STATE OF U.P. .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004257-004257 / 2006
Diary number: 18490 / 2004
Advocates: P. K. JAIN Vs AJAY SHARMA

26 September 2006
Supreme Court
5 pages

STATE OF BIHAR Vs AMRENDRA KUMAR MISHRA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004261-004261 / 2006
Diary number: 23011 / 2005
Advocates: GOPAL SINGH Vs

26 September 2006
Supreme Court
8 pages

BALBIR SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000957-000957 / 2005
Diary number: 25836 / 2004
Advocates: PREM MALHOTRA Vs ARUN K. SINHA