Showing 18121 - 18135 of 41947 judgements
07 November 2006
Supreme Court
36 pages
VASU DEV SINGH Vs UNION OF INDIA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-004688-004688 / 2006
Diary number: 1184 / 2005
Advocates: RUBY SINGH AHUJA Vs

07 November 2006
Supreme Court
82 pages
RELIANCE AIRPORT DEVELOPERS PVT. LTD. Vs AIRPORTS AUTH. OF INDIA .

Case number: C.A. No.-002515-002515 / 2006
Diary number: 10876 / 2006
Advocates: E. C. AGRAWALA Vs MANIK KARANJAWALA

07 November 2006
Supreme Court
4 pages
DEPOT MANAGER, A.P.S.R.T.C. Vs RAGHUDA SIVA SANKAR PRASAD

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004698-004698 / 2006
Diary number: 21774 / 2005
Advocates: D. MAHESH BABU Vs M. VIJAYA BHASKAR

07 November 2006
Supreme Court
3 pages
COMMERCIAL TAXES OFFICER, JODHPUR Vs M/S. VISHNU METALS

Bench: ASHOK BHAN,ALTAMAS KABIR,DALVEER BHANDARI
Case number: C.A. No.-004944-004944 / 2001
Diary number: 10285 / 2000
Advocates: Vs P. V. YOGESWARAN

07 November 2006
Supreme Court
7 pages
SHASHIKANT Vs C.B.I. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001127-001127 / 2006
Diary number: 22389 / 2005
Advocates: Vs P. PARMESWARAN

07 November 2006
Supreme Court
10 pages
STATE OF RAJASTHAN Vs KASHI RAM

Bench: B.P. SINGH,TARUN CHATTERJEE
Case number: Crl.A. No.-000745-000745 / 2000
Diary number: 9693 / 2000
Advocates: Vs P. I. JOSE

07 November 2006
Supreme Court
18 pages
RAMCHANDRA MAHADEV JAGPAT Vs CHIEF EXECUTIVE OFFICER .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: SLP(C) No.-010281-010281 / 2006
Diary number: 14956 / 2006
Advocates: Vs SUNIL KUMAR VERMA

07 November 2006
Supreme Court
17 pages
OIL & NATURAL GAS CORPORATION LTD. Vs M/S NIPPON STEEL CORPORATION LTD.

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004699-004699 / 2006
Diary number: 10266 / 2006
Advocates: K. R. SASIPRABHU Vs HINGORANI & ASSOCIATES

07 November 2006
Supreme Court
7 pages
PURUSHOTTAM Vs SHIVRAJ FINE ART LITHO WORKS .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-004092-004092 / 1998
Diary number: 78628 / 1992
Advocates: J. S. WAD Vs

07 November 2006
Supreme Court
8 pages
RAMDAS Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001156-001158 / 2005
Diary number: 15662 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs V. N. RAGHUPATHY

07 November 2006
Supreme Court
2 pages
RELIANCE AIRPORT DEVELOPERS PVT. LTD. Vs AIRPORTS AUTH. OF INDIA .

Bench: S.H. KAPADIA
Case number: C.A. No.-002515-002515 / 2006
Diary number: 10876 / 2006
Advocates: E. C. AGRAWALA Vs MANIK KARANJAWALA

07 November 2006
Supreme Court
15 pages
M/S. PALLAVA GRANITE INDUSTRIES(I)P.LTD. Vs UNION OF INDIA .

Case number: C.A. No.-004702-004702 / 2006
Diary number: 16246 / 2004
Advocates: K. K. MANI Vs V. G. PRAGASAM

07 November 2006
Supreme Court
5 pages
B.H.E.L. Vs ANIL .

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-006348-006348 / 2005
Diary number: 23755 / 2004
Advocates: PARIJAT SINHA Vs S. R. SETIA

07 November 2006
Supreme Court
55 pages
RELIANCE AIRPORT DEVELOPERS PVT. LTD. Vs AIRPORTS AUTH. OF INDIA .

Case number: C.A. No.-002515-002515 / 2006
Diary number: 10876 / 2006
Advocates: E. C. AGRAWALA Vs MANIK KARANJAWALA

07 November 2006
Supreme Court
9 pages
Union of India & Ors. Vs M/s. Asian Food Industries

Case number: Writ Petition (civil) 4695 of 2006