Showing 18076 - 18090 of 41947 judgements
14 November 2006
Supreme Court
4 pages
AYUDH UPASKAR N.K.SAMITI, KANPUR Vs GOVT. OF INDIA .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004927-004927 / 2006
Diary number: 22966 / 2005
Advocates: Vs ANIL KATIYAR

14 November 2006
Supreme Court
4 pages
RANBAJ SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000195-000195 / 2005
Diary number: 25886 / 2004
Advocates: D. MAHESH BABU Vs ARUN K. SINHA

14 November 2006
Supreme Court
2 pages
T.C. KAUSHIK Vs UNION OF INDIA .

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-004941-004941 / 2006
Diary number: 20339 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs K. L. JANJANI

14 November 2006
Supreme Court
6 pages
RAVIKANT S. PATIL Vs SARVABHOUMA S. BAGALI

Case number: C.A. No.-005034-005034 / 2005
Diary number: 17193 / 2005
Advocates: V. N. RAGHUPATHY Vs RAJESH MAHALE

13 November 2006
Supreme Court
18 pages
DAULAT SINGH SURANA Vs FIRST LAND ACQUISITION COLLECTOR .

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-006756-006756 / 2003
Diary number: 4394 / 2003
Advocates: Vs SATISH VIG

13 November 2006
Supreme Court
8 pages
MINOR SUNIL ORAON TR.GUARDIAN Vs C.B.S.E

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004908-004908 / 2006
Diary number: 17612 / 2006
Advocates: Vs TARA CHANDRA SHARMA

13 November 2006
Supreme Court
3 pages
NATIONAL INSTITUTE OF TECHNOLOGY Vs CHANDRA SHEKHAR CHADUHARY

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004911-004911 / 2006
Diary number: 13580 / 2004
Advocates: PUNIT DUTT TYAGI Vs ANIL KUMAR JHA

13 November 2006
Supreme Court
8 pages
COMMNR., SALES TAX, U.P. Vs M/S. MOHAN BRICKFIELD

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004913-004913 / 2006
Diary number: 12680 / 2004
Advocates: KAMLENDRA MISHRA Vs

13 November 2006
Supreme Court
3 pages
M/S. SUPRA MARKETING AGENCIES Vs COMMERCIAL TAX OFFICER, HYDERABAD .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004912-004912 / 2006
Diary number: 28974 / 2005
Advocates: Vs T. V. GEORGE

10 November 2006
Supreme Court
7 pages
STATE OF HARYANA Vs M.P. MOHLA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004772-004772 / 2006
Diary number: 11344 / 2004
Advocates: T. V. GEORGE Vs S. S. JAUHAR

10 November 2006
Supreme Court
6 pages
AMRIT SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001327-001327 / 2005
Diary number: 20606 / 2005

10 November 2006
Supreme Court
8 pages
MOHAN RAJ Vs DIMBESWARI SAIKIA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001137-001137 / 2006
Diary number: 7837 / 2006
Advocates: PREM MALHOTRA Vs CORPORATE LAW GROUP

10 November 2006
Supreme Court
7 pages
NATIONAL SMALL INDUSTRIES CORPN.LTD. Vs V. LAKSHMINARAYANAN

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-004782-004782 / 2006
Diary number: 13559 / 2005
Advocates: SHOBHA Vs S. R. SETIA

10 November 2006
Supreme Court
5 pages
CHIEF ENGINEER OF B.P.D.P./R.E.O., RANCH Vs M/S. SCOOT WILSON KIRPATRICK INDIA PVT.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004759-004759 / 2006
Diary number: 13339 / 2005
Advocates: VISHWAJIT SINGH Vs LAKSHMI RAMAN SINGH

10 November 2006
Supreme Court
7 pages
JASWANT SINGH GILL Vs M/S. BHARAT COKING COAL LTD. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004770-004770 / 2006
Diary number: 12997 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs