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10 November 2006
Supreme Court 3 pages BHOGPUR CO-OP SUGAR MILLS LTD. Vs HARMESH KUMAR
Bench: S.B. SINHA,MARKANDEY KATJU |
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10 November 2006
Supreme Court 8 pages SHAKUNTALA CHANDRAKANT SHRESHTI Vs PRABHAKAR MARUTI GARVALI
Bench: S.B. SINHA,MARKANDEY KATJU |
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10 November 2006
Supreme Court 7 pages STATE OF A.P. Vs V. SARMA RAO & ORS. ETC. ETC.
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 19 pages INDIAN AIRLINES LTD. Vs PRABHA D. KANAN
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 3 pages SURESH CHANDRA JHA Vs STATE OF BIHAR .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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10 November 2006
Supreme Court 11 pages M/S. SRINIVASA RICE MILL Vs EMPLOYEES STATE INSURANCE CORPORATION
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 10 pages THE SHAHABAD COOP SUGAR MILLS LTD. Vs SPL.SECRETARY TO GOVT.OF HARYANA COR&ORS
Case number: C.A. No.-004773-004773 / 2006 |
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10 November 2006
Supreme Court 4 pages U.P. STATE ROAD TRANSPORT CORP. Vs SHIVAJI
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 10 pages STATE OF UTTARANCHAL Vs RAJESH KUMAR GUPTA
Bench: S.B. SINHA,P.P. NAOLEKAR |
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10 November 2006
Supreme Court 6 pages COMMNR. OF CENTRAL EXCISE, SURAT Vs M/S. ZANDU PHARMACEUTICAL WORKS LTD.
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 6 pages DISTRICT REHABILITATION OFFICER Vs JAY KISHORE MAITY .
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 9 pages M/S. PANDEY & CO. BUILDERS PVT. LTD. Vs STATE OF BIHAR
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 10 pages GANGADHAR PILLAI Vs M/S. SIEMENS LTD.
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 November 2006
Supreme Court 6 pages B.K. CHANNAPPA Vs STATE OF KARNATAKA
Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA |
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10 November 2006
Supreme Court 7 pages CHAIRMAN, U.P. JAL NIGAM Vs JASWANT SINGH
Bench: DR. AR. LAKSHMANAN,A.K.MATHUR |