Showing 18136 - 18150 of 41947 judgements
06 November 2006
Supreme Court
3 pages
B. NOHA Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001122-001122 / 2006
Diary number: 25113 / 2005
Advocates: HIMINDER LAL Vs G. PRAKASH

06 November 2006
Supreme Court
8 pages
DHARAMRAJ &ORS Vs CHHITAN

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-007507-007507 / 1997
Diary number: 66944 / 1987
Advocates: Vs R. C. GUBRELE

06 November 2006
Supreme Court
6 pages
VENKATEGOWDA Vs STATE OF KARNATAKA

Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000851-000851 / 2006
Diary number: 9864 / 2006

03 November 2006
Supreme Court
3 pages
NARMADA PD. YADAV Vs STATE OF M.P. .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004660-004660 / 2006
Diary number: 7277 / 2005
Advocates: NIRAJ SHARMA Vs B. S. BANTHIA

02 November 2006
Supreme Court
9 pages
STATE OF M.P. Vs SHAMBHADYAL NAGAR

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000261-000261 / 2004
Diary number: 16073 / 2003
Advocates: Vs KAILASH CHAND

02 November 2006
Supreme Court
8 pages
USHA AGARWAL Vs UNION OF INDIA .

Bench: S. H. KAPADIA,R. V. RAVEENDRAN
Case number: Crl.A. No.-001114-001114 / 2006
Diary number: 14304 / 2006
Advocates: PRATIBHA JAIN Vs B. KRISHNA PRASAD

02 November 2006
Supreme Court
7 pages
JAGMODHAN MEHATABSING GUJARAL Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001113-001113 / 2006
Diary number: 3470 / 2006
Advocates: C. G. SOLSHE Vs V. N. RAGHUPATHY

02 November 2006
Supreme Court
4 pages
RANBAXY LAB. LTD. Vs MUNCIPAL COUNCIL, ROPAR

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004657-004657 / 2006
Diary number: 10164 / 2005
Advocates: Vs S. C. PATEL

01 November 2006
Supreme Court
4 pages
LAMBERT KROEGER Vs DIRECTORATE OF ENFORCEMENT

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001336-001336 / 2006
Diary number: 6589 / 2006
Advocates: Vs B. KRISHNA PRASAD

01 November 2006
Supreme Court
5 pages
SHEKHAR GHOSH Vs UNION OF INDIA

Case number: C.A. No.-004635-004635 / 2006
Diary number: 24024 / 2005
Advocates: SONIA MATHUR Vs B. KRISHNA PRASAD

01 November 2006
Supreme Court
5 pages
MANISH RATAN Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000210-000210 / 2000
Diary number: 18031 / 1998
Advocates: YASH PAL DHINGRA Vs

01 November 2006
Supreme Court
5 pages
MANAGEMENT OF KSRTC TH.CHIEF LAW OFFICER Vs R. KRISHNA REDDY

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004637-004637 / 2006
Diary number: 26539 / 2005
Advocates: Vs V. N. RAGHUPATHY

01 November 2006
Supreme Court
6 pages
MATHURA PRASAD Vs UNION OF INDIA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004634-004634 / 2006
Diary number: 22916 / 2005
Advocates: Vs B. KRISHNA PRASAD

01 November 2006
Supreme Court
7 pages
STATE OF U.P. Vs HARIHAR BHOLENATH

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004638-004638 / 2006
Diary number: 24454 / 2005
Advocates: KAMLENDRA MISHRA Vs UGRA SHANKAR PRASAD

01 November 2006
Supreme Court
5 pages
SHYAMALI DAS Vs ILLA CHOWDHRY .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004632-004632 / 2006
Diary number: 6135 / 2006
Advocates: PETITIONER-IN-PERSON Vs BIJAN KUMAR GHOSH