Judgements

Showing 18166 - 18180 of 41947 judgements
31 October 2006
Supreme Court
7 pages
M.P. WAKF BOARD Vs SUBHANSHAH (D) BY LRS. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-006975-006975 / 2004
Diary number: 13025 / 2003
Advocates: SHAKIL AHMED SYED Vs R. D. UPADHYAY

31 October 2006
Supreme Court
3 pages
CHHABIL DASS Vs PAPPU

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004611-004611 / 2006
Diary number: 3525 / 2005
Advocates: ANIS AHMED KHAN Vs SUNIL KUMAR JAIN

31 October 2006
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs RAVIPRAKASH BABULALSING PARMAR

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-000789-000789 / 2005
Diary number: 22873 / 2003
Advocates: RAVINDRA KESHAVRAO ADSURE Vs CHANDER SHEKHAR ASHRI

31 October 2006
Supreme Court
3 pages
JASBIR SINGH Vs PUNJAB & SIND BANK .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-008046-008046 / 2004
Diary number: 10816 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs AMBHOJ KUMAR SINHA

31 October 2006
Supreme Court
20 pages
STATE, CBI Vs SASHI BALASUBRAMNIAN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001100-001100 / 2006
Diary number: 26379 / 2005
Advocates: Vs P. V. YOGESWARAN

31 October 2006
Supreme Court
3 pages
GOVERNMENT OF A.P. Vs A. VENKATA RAYUDU

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002302-002302 / 2005
Diary number: 15386 / 2004
Advocates: T. V. GEORGE Vs Y. RAJA GOPALA RAO

31 October 2006
Supreme Court
4 pages
SUKUMAR ROY Vs STATE OF WEST BENGAL

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001101-001101 / 2006
Diary number: 10584 / 2006
Advocates: SOMNATH MUKHERJEE Vs RADHA RANGASWAMY

31 October 2006
Supreme Court
3 pages
M/S CRAFT INTERIORS PVT. LTD. Vs COMMR.OFCENTRAL EXCISE,BANGALORE

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-005823-005832 / 2005
Diary number: 16187 / 2005
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

31 October 2006
Supreme Court
9 pages
KENDRIYA VIDYALAYA SANGATHAN Vs ARUN KUMAR MADHAV RAO SINDDHAYE

Bench: G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-005452-005453 / 2004
Diary number: 26972 / 2003
Advocates: S. RAJAPPA Vs

31 October 2006
Supreme Court
2 pages
M.D., BHADRA SHAHAKARI S.K. NIYAMITA Vs PRESIDENT, CHITRADURGA MAZDOOR SANGH&ORS

Bench: DR.AR.LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004534-004534 / 2004
Diary number: 9428 / 2003
Advocates: RAJESH MAHALE Vs

31 October 2006
Supreme Court
3 pages
R.K.AGRAWAL Vs STATE OF RAJASTHAN

Case number: C.A. No.-008128-008128 / 2004
Diary number: 13507 / 2003
Advocates: RAJESH SRIVASTAVA Vs ANSAR AHMAD CHAUDHARY

31 October 2006
Supreme Court
13 pages
All India ITDC Workers Union & Ors. Vs ITDC & Ors.

Bench: DR. AR. LAKSHMANAN,A.K. MATHUR
Case number: Transfer Case (civil) 73 of 2002
30 October 2006
Supreme Court
12 pages
REGIONAL PROVIDENT FUND COMMISSIONER Vs SANATAN DHARAM GIRLS SEC. SCHOOL .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-007016-007016 / 2004
Diary number: 15730 / 2003
30 October 2006
Supreme Court
12 pages
REGIONAL PROVIDENT FUND COMMISSIONER Vs SANATAN DHARAM GIRLS SEC. SCHOOL .

Case number: C.A. No.-007016-007016 / 2004
Diary number: 15730 / 2003
30 October 2006
Supreme Court
14 pages
STATE OF A.P. Vs PRAMEELA MODI .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-004604-004604 / 2006
Diary number: 12565 / 2005
Advocates: T. V. GEORGE Vs LAWYER S KNIT & CO