Showing 18106 - 18120 of 41947 judgements
09 November 2006
Supreme Court
7 pages
ORIENT PAPER & INDUSTRIES LTD. Vs STATE OF M.P. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001390-001390 / 2003
Diary number: 23149 / 2002

09 November 2006
Supreme Court
2 pages
INDIAN AIRLINES LTD. Vs RAMAN DOULAGAR

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: T.P.(C) No.-000214-000214 / 2006
Diary number: 7003 / 2006
Advocates: Vs K. S. RANA

09 November 2006
Supreme Court
2 pages
SOHAN LAL JUNEJA Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001133-001133 / 2006
Diary number: 16827 / 2006
Advocates: S. L. ANEJA Vs ARUN K. SINHA

09 November 2006
Supreme Court
3 pages
STATE OF KERALA Vs KURISSUM MOTTIL ANTONY @ ANTONY

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001134-001134 / 2006
Diary number: 23119 / 2005
Advocates: R. SATHISH Vs

09 November 2006
Supreme Court
5 pages
JAGANNATH AMIN Vs SEETHAMMA DEAD BY LRS

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004739-004739 / 2006
Diary number: 3117 / 2003
Advocates: GUNTUR PRABHAKAR Vs

09 November 2006
Supreme Court
5 pages
RANJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000142-000142 / 2005
Diary number: 14352 / 2004
Advocates: Vs ARUN K. SINHA

08 November 2006
Supreme Court
7 pages
STATE OF ASSAM Vs M/S. ABHINANDAN TRADING (P) LTD.

Bench: G.P. MATHUR,ALTAMAS KABIR
Case number: C.A. No.-004730-004730 / 2006
Diary number: 25582 / 2005
Advocates: RUBY SINGH AHUJA Vs AJAY SHARMA

08 November 2006
Supreme Court
4 pages
NEW INDIA ASSURANCE CO. LTD. Vs SATENDER .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004725-004725 / 2006
Diary number: 979 / 2006
Advocates: M. K. DUA Vs H. S. PARIHAR

08 November 2006
Supreme Court
3 pages
RAYTHARA SAHAKARI BANK LTD. Vs CHANDRAKALA R. DAS

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004724-004724 / 2006
Diary number: 26017 / 2004
Advocates: V. N. RAGHUPATHY Vs VARINDER KUMAR SHARMA

08 November 2006
Supreme Court
6 pages
BHAGWANDAS TIWARI Vs DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK&ORS

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004722-004722 / 2006
Diary number: 6673 / 2004
Advocates: Vs B. S. BANTHIA

08 November 2006
Supreme Court
10 pages
M/S HOTEL KINGS Vs SARA FARHAN LUKMANI

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-004732-004732 / 2006
Diary number: 10134 / 2006
Advocates: Vs JATIN ZAVERI

08 November 2006
Supreme Court
3 pages
INDUSTRIAL INVESTMENET BANK OF INDIA LTD Vs MARSHAL'S POWER & TELECOM (I) LTD.

Case number: C.A. No.-004728-004728 / 2006
Diary number: 2397 / 2005
Advocates: K. K. MANI Vs K. J. JOHN

08 November 2006
Supreme Court
2 pages
M/S. TATA ENGG. & LOCOMOTIVE CO. LTD. Vs N.K. SINGH

Case number: C.A. No.-000685-000685 / 2006
Diary number: 26465 / 2004
Advocates: MANIK KARANJAWALA Vs T. V. GEORGE

08 November 2006
Supreme Court
0 pages
SHIVANNA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001130-001130 / 2006
Diary number: 393 / 2006
Advocates: S. N. BHAT Vs

07 November 2006
Supreme Court
3 pages
COMMISSIONER OF CUSTOMS Vs VASANT MAGALAN CHOKSHI .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: SLP(C) No.-015872-015873 / 2005
Diary number: 15988 / 2005
Advocates: Vs MANIK KARANJAWALA