Judgements

01 November 2006
Supreme Court
6 pages

REGIONAL MANAGER, SBI Vs MAHATMA MISHRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004636-004636 / 2006
Diary number: 11343 / 2006
Advocates: SANJAY KAPUR Vs

01 November 2006
Supreme Court
14 pages

RAJESH KUMAR Vs D.C.I.T. .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004633-004633 / 2006
Diary number: 6930 / 2005
Advocates: RANI CHHABRA Vs RESPONDENT-IN-PERSON

31 October 2006
Supreme Court
6 pages

R.S. BALYAN Vs SECY.,MIN.OF DEFENCE,GOVT.OF INDIA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004619-004619 / 2006
Diary number: 14319 / 2006
Advocates: Vs ANIL KATIYAR

31 October 2006
Supreme Court
6 pages

Vs

Bench: G.P. MATHUR,A.K. MATHUR
Case number: /
Diary number: / 6888

31 October 2006
Supreme Court
2 pages

NATHU @ PARAS RAM Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-001004-001004 / 2006
Diary number: 19629 / 2006
Advocates: SHANKAR DIVATE Vs MILIND KUMAR

31 October 2006
Supreme Court
4 pages

PANDIT D. AHER Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004612-004612 / 2006
Diary number: 27152 / 2005
Advocates: SHIVAJI M. JADHAV Vs V. N. RAGHUPATHY

31 October 2006
Supreme Court
6 pages

M. RAJA Vs CEERI EDUCATIONAL SOCIETY PILANI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004614-004614 / 2006
Diary number: 1105 / 2006
Advocates: Vs SONIA MATHUR

31 October 2006
Supreme Court
6 pages

SHYAMAL KUMAR ROY Vs SUSHIL KUMAR AGARWAL

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004609-004609 / 2006
Diary number: 16279 / 2006

31 October 2006
Supreme Court
6 pages

COMMNR.CENTRAL EXCISE&CUSTOMS,MUMBAI&ORS Vs M/S. I.T.C. LTD..

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-001669-001679 / 2005
Diary number: 25690 / 2004
Advocates: Vs RAJAN NARAIN

31 October 2006
Supreme Court
3 pages

SANDEEP KUMAR Vs MASTER RITESH .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-004610-004610 / 2006
Diary number: 9872 / 2003
Advocates: DEVENDRA SINGH Vs BALBIR SINGH GUPTA

31 October 2006
Supreme Court
5 pages

JAIPUR DEVELOPMENT AUTHORITY Vs RAM SAHAI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004626-004626 / 2006
Diary number: 23434 / 2004
Advocates: S. K. BHATTACHARYA Vs PRATIBHA JAIN

31 October 2006
Supreme Court
20 pages

M/S. B.S.N. JOSHI & SONS LTD. Vs NAIR COAL SERVICES LTD. &ORS.

Case number: C.A. No.-004613-004613 / 2006
Diary number: 26069 / 2005
Advocates: Vs A. S. BHASME

31 October 2006
Supreme Court
16 pages

K. SRINIVASA RAO Vs THE GOVT. OF A.P.

Bench: DR. AR. LAKSHMANAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004130-004130 / 2006
Diary number: 9303 / 2006
Advocates: Vs D. BHARATHI REDDY

31 October 2006
Supreme Court
4 pages

BANSHI DHAR Vs STATE OF RAJASTHAN

Case number: C.A. No.-004400-004400 / 2005
Diary number: 23873 / 2003
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

31 October 2006
Supreme Court
12 pages

FOOD CORPORATION OF INDIA Vs M/S. A.M. AHMED & CO.

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005244-005246 / 2003
Diary number: 22590 / 2002
Advocates: Vs G. RAMAKRISHNA PRASAD