Showing 18046 - 18060 of 41947 judgements
21 November 2006
Supreme Court
6 pages
LEKHA Vs P.ANIL KUMAR

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005131-005131 / 2006
Diary number: 20343 / 2005
Advocates: Vs G. PRAKASH

21 November 2006
Supreme Court
2 pages
RISHIKESH SHARMA Vs SAROJ SHARMA

Case number: C.A. No.-005129-005129 / 2006
Diary number: 14997 / 2005
Advocates: NIRAJ SHARMA Vs DEBASIS MISRA

21 November 2006
Supreme Court
2 pages
KALYAN SINGH Vs STATE OF M.P.TH. SECY. (HOME)

Case number: Crl.A. No.-000819-000819 / 2006
Diary number: 60170 / 2006
Advocates: KAILASH CHAND Vs

20 November 2006
Supreme Court
4 pages
CHIEF COMMNR OF INCOME TAX, BHOPAL Vs M/S. LEENA JAIN .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005074-005074 / 2006
Diary number: 19216 / 2004
Advocates: B. V. BALARAM DAS Vs LAKSHMI RAMAN SINGH

20 November 2006
Supreme Court
2 pages
M/S.SURESH CHANDRA KHANDELWAL & CO. Vs STATE OF M.P. .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005075-005075 / 2006
Diary number: 24148 / 2005
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

20 November 2006
Supreme Court
7 pages
O.N.G.C. LTD. Vs ENGINEERING MAZDOOR SANGH

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-006607-006607 / 2005
Diary number: 12703 / 2005
Advocates: ARPUTHAM ARUNA AND CO Vs ANITHA SHENOY

20 November 2006
Supreme Court
10 pages
SANGHAMITRA GHOSH Vs KAJAL KUMAR GHOSH

Bench: G.P. MATHUR,DALVEER BHANDARI
Case number: T.P.(C) No.-000228-000228 / 2004
Diary number: 4008 / 2004

20 November 2006
Supreme Court
7 pages
KANSING KALUSING THAKORE Vs RABARI MAGANBHAI VASHRAMBHAI .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005089-005089 / 2006
Diary number: 26852 / 2005
Advocates: ABHIJAT P. MEDH Vs HEMANTIKA WAHI

20 November 2006
Supreme Court
5 pages
M/S.AMBICA CONSTRUCTION Vs UNION OF INDIA

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005093-005093 / 2006
Diary number: 60 / 2005
Advocates: RAJ KUMAR MEHTA Vs B. KRISHNA PRASAD

20 November 2006
Supreme Court
2 pages
STATE OF PUNJAB Vs RAJESH KUMAR

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005090-005090 / 2006
Diary number: 15381 / 2006
Advocates: SANJAY JAIN Vs A. P. MOHANTY

17 November 2006
Supreme Court
3 pages
M/S. WHEELS INDIA LTD. Vs OM PRAKASH

Case number: C.A. No.-005095-005095 / 2006
Diary number: 14719 / 2005
Advocates: SURYA KANT Vs PRADEEP MISRA

17 November 2006
Supreme Court
2 pages
PUNE TAXIMEN'S CONSUMER COOP. SOC. LTD. Vs REGIONAL TRANSPORT AUTH. BOMBAY

Case number: C.A. No.-005022-005022 / 2006
Diary number: 21872 / 2004
Advocates: NARESH KUMAR Vs E. C. AGRAWALA

17 November 2006
Supreme Court
2 pages
SHIV CHARAN SINGH Vs STATE OF PUNJAB .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005023-005023 / 2006
Diary number: 26230 / 2005

17 November 2006
Supreme Court
4 pages
M.D., NORTH EAST K.R.T.C. Vs K. MARUTI

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005094-005094 / 2006
Diary number: 14051 / 2005
Advocates: V. N. RAGHUPATHY Vs

16 November 2006
Supreme Court
8 pages
M.D., KARNATAKA HANDLOOM DEV. CORPN.LTD. Vs SRI MAHADEVA LAXMAN RAVAL

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-003251-003251 / 2005
Diary number: 3936 / 2004
Advocates: E. C. VIDYA SAGAR Vs C. V. SUBBA RAO