Showing 18061 - 18075 of 41947 judgements
16 November 2006
Supreme Court
4 pages
UNION OF INDIA Vs M/S. V.S. ENGINEERING (P) LTD.

Bench: A.K.MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006593-006594 / 2005
Diary number: 11665 / 2002
Advocates: ANIL KATIYAR Vs G. RAMAKRISHNA PRASAD

16 November 2006
Supreme Court
6 pages
BAPU Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001531-001531 / 2004
Diary number: 6292 / 2004
Advocates: BHASKAR Y. KULKARNI Vs RAVINDRA KESHAVRAO ADSURE

16 November 2006
Supreme Court
7 pages
RAJESH RANJAN YADAV @ PAPPU YADAV Vs CBI THROUGH ITS DIRECTOR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001172-001172 / 2006
Diary number: 11764 / 2006
Advocates: Vs P. PARMESWARAN

16 November 2006
Supreme Court
6 pages
KORES (INDIA) LTD. Vs BANK OF MAHARASHTRA .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005005-005005 / 2006
Diary number: 19505 / 2004
Advocates: ASHA GOPALAN NAIR Vs BALRAJ DEWAN

16 November 2006
Supreme Court
14 pages
INDIAN DRUGS & PHARMACEUTICALS LTD. Vs WORKMAN,INDIAN DRUGS &PHARMACEUTICAL LTD

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004996-004996 / 2006
Diary number: 2598 / 2006
Advocates: MEERA MATHUR Vs RESPONDENT-IN-PERSON

16 November 2006
Supreme Court
11 pages
K.S.E.B. Vs HINDUSTAN CONST. CO.LTD.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001465-001465 / 2000
Diary number: 2621 / 1999
Advocates: M. T. GEORGE Vs

16 November 2006
Supreme Court
7 pages
KRISHI UTPADAN MANDI PARISHAD Vs I.T.C. LTD.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004824-004824 / 2000
Diary number: 566 / 2000
Advocates: PRADEEP MISRA Vs RAJAN NARAIN

16 November 2006
Supreme Court
5 pages
SVG MOLASSES CO. B.V. Vs MYSORE MERCANTILE CO. LTD. .

Case number: ARBIT.CASE(C) No.-000008-000008 / 2006
Diary number: 4664 / 2006
Advocates: Vs K. RAJEEV

16 November 2006
Supreme Court
9 pages
GOVT. OF INDIA Vs GEORGE PHILIP

Bench: G.P. MATHUR,DALVEER BHANDARI
Case number: C.A. No.-004998-004998 / 2006
Diary number: 26573 / 2005
Advocates: D. S. MAHRA Vs G. RAMAKRISHNA PRASAD

15 November 2006
Supreme Court
10 pages
P.R. METRANI Vs COMMNR. OF INCOME TAX, BANGALORE

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-005673-005675 / 2002
Diary number: 17516 / 2001
Advocates: Vs B. V. BALARAM DAS

15 November 2006
Supreme Court
3 pages
COMMNR. OF CENTRAL ESCISE, BANGALORE Vs M/S. MYSORE ELECTRICALS INDUSTRIES LTD.

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-004488-004488 / 2005
Diary number: 6787 / 2005
Advocates: Vs M. P. DEVANATH

15 November 2006
Supreme Court
6 pages
SUB. DIVISIONAL OFFICER (P),UHBVNL Vs DHARAM PAL

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004979-004979 / 2006
Diary number: 19113 / 2004
Advocates: UGRA SHANKAR PRASAD Vs KAILASH CHAND

15 November 2006
Supreme Court
4 pages
UNION OF INDIA Vs S.K. SAIGAL .

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-002600-002601 / 2005
Diary number: 17994 / 2004
Advocates: D. S. MAHRA Vs MANOJ SWARUP

15 November 2006
Supreme Court
2 pages
SATIN CHANDRA PEGU Vs STATE OF ASSAM

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001166-001166 / 2006
Diary number: 60253 / 2006
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

14 November 2006
Supreme Court
5 pages
PRESIDENT,BOARD OF SECY.EDU.ORISSA Vs D.SUVANKAR

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004926-004926 / 2006
Diary number: 17702 / 2005
Advocates: Vs A. S. BHASME