Showing 18031 - 18045 of 41947 judgements
22 November 2006
Supreme Court
2 pages
D.D.,PUBLIC INSTRUCTION & D.R.AUTH.&ORS. Vs SHAIK MOULA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005152-005152 / 2006
Diary number: 21041 / 2004
Advocates: Vs V. N. RAGHUPATHY

22 November 2006
Supreme Court
7 pages
M/S. RELIANCE SALT LTD. Vs M/S. COSMOS ENTERPRISES

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-005151-005151 / 2006
Diary number: 4465 / 2004
Advocates: RANJAN MUKHERJEE Vs AJAY CHOUDHARY

22 November 2006
Supreme Court
4 pages
SRIKANT Vs DISTRICT MAGISTRATE, BIJAPUR .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001201-001201 / 2006
Diary number: 2987 / 2006
Advocates: K. K. MANI Vs

22 November 2006
Supreme Court
3 pages
GANGARAM SHANTARAM SALUNKHE Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000241-000241 / 2006
Diary number: 25470 / 2005
Advocates: NARESH KUMAR Vs ANIRUDDHA P. MAYEE

22 November 2006
Supreme Court
2 pages
PARME HANSDA Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000115-000115 / 2006
Diary number: 13921 / 2005
Advocates: GAURAV AGRAWAL Vs KRISHNANAND PANDEYA

22 November 2006
Supreme Court
4 pages
WHIRLPOOL INDIA LTD. BANGALORE Vs DEPUTY COMMNR.,COMMERCIAL TAXES

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005150-005150 / 2006
Diary number: 11135 / 2004
Advocates: Y. RAJA GOPALA RAO Vs

22 November 2006
Supreme Court
2 pages
RAM CHANDRA SRIVASTAVA Vs CHAIRMAN, DDA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005146-005146 / 2006
Diary number: 7144 / 2005
Advocates: PETITIONER-IN-PERSON Vs PRAVEEN SWARUP

22 November 2006
Supreme Court
3 pages
UNION OF INDIA Vs KUNISETTY SATYANARAYANA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005145-005145 / 2006
Diary number: 20291 / 2006
Advocates: V. K. VERMA Vs K. RAMKUMAR & ASSOCIATES

22 November 2006
Supreme Court
3 pages
COMMISSIONER OF INCOME TAX, KOLKATA Vs M/S. HOOGHLY MILLS CO. LTD.

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005149-005149 / 2006
Diary number: 5061 / 2005
Advocates: B. V. BALARAM DAS Vs DIPAK KUMAR JENA

22 November 2006
Supreme Court
1 pages
BABU SINGH Vs RESHAMPAL SINGH

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001604-001604 / 2005
Diary number: 13086 / 2003
Advocates: A. P. MOHANTY Vs ARUN K. SINHA

22 November 2006
Supreme Court
4 pages
SURENDER Vs STATE OF HARYANA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001262-001262 / 2005
Diary number: 3106 / 2004

22 November 2006
Supreme Court
5 pages
DHARAMPAL ARORA Vs PUNJAB STATE ELECTRICITY BOARD

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-005162-005162 / 2006
Diary number: 16601 / 2004
Advocates: ANIS AHMED KHAN Vs HARINDER MOHAN SINGH

22 November 2006
Supreme Court
4 pages
U.P.S.C. Vs L.P. TIWARI .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005155-005155 / 2006
Diary number: 16400 / 2006
Advocates: BINU TAMTA Vs

21 November 2006
Supreme Court
15 pages
E.S.I.C. Vs C.C.SANTHAKUMAR

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004291-004291 / 2000
Diary number: 10976 / 1998
Advocates: V. J. FRANCIS Vs RAJIV MEHTA

21 November 2006
Supreme Court
6 pages
LEKHA Vs P.ANIL KUMAR

Case number: C.A. No.-005131-005131 / 2006
Diary number: 20343 / 2005
Advocates: Vs G. PRAKASH