Showing 18016 - 18030 of 41947 judgements
24 November 2006
Supreme Court
13 pages
WEST BENGAL STATE ELECTRICITY BOARD Vs DILIP KUMAR RAY

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005188-005188 / 2006
Diary number: 21438 / 2004
Advocates: PRAVIR CHOUDHARY Vs GHANSHYAM JOSHI

24 November 2006
Supreme Court
4 pages
G.L. VIJAIN Vs K. SHANKAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005183-005183 / 2006
Diary number: 24684 / 2004
Advocates: L. K. PANDEY Vs R. NEDUMARAN

24 November 2006
Supreme Court
6 pages
STATE OF M.P. Vs LALIT KUMAR VERMA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005185-005185 / 2006
Diary number: 27855 / 2004
Advocates: B. S. BANTHIA Vs ASHOK MATHUR

24 November 2006
Supreme Court
15 pages
ANIL @ RAJU NAMDEV PATIL Vs ADMINSTRATION OF DAMAN & DIU, DAMAN &ANR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000449-000449 / 2006
Diary number: 4199 / 2006
Advocates: Vs D. S. MAHRA

24 November 2006
Supreme Court
7 pages
GAGAN KANOJIA Vs STATE OF PUNJAB

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000561-000562 / 2005
Diary number: 5212 / 2005
Advocates: Vs ARUN K. SINHA

24 November 2006
Supreme Court
3 pages
CHATAR SINGH Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000623-000623 / 2005
Diary number: 16767 / 2004
Advocates: Vs KAMAKSHI S. MEHLWAL

24 November 2006
Supreme Court
5 pages
STATE OF HIMACHAL PRADESH Vs SURINDER SINGH BANOLTA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005186-005186 / 2006
Diary number: 5192 / 2005
Advocates: Vs RAJESH SRIVASTAVA

24 November 2006
Supreme Court
13 pages
SAURABH PRAKASH Vs DLF UNIVERSAL LTD.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-007960-007960 / 2004
Diary number: 25017 / 2004
Advocates: Vs RAJAN NARAIN

24 November 2006
Supreme Court
5 pages
J. SRINIVASA RAO Vs GOVT. OF A.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005181-005181 / 2006
Diary number: 9131 / 2005
Advocates: LAWYER S KNIT & CO Vs D. BHARATHI REDDY

24 November 2006
Supreme Court
5 pages
JODHPUR VIDYUT VITRAN NIGAM LTD. Vs NANU RAM .

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-000254-000254 / 2004
Diary number: 7094 / 2003
Advocates: Vs R. C. KOHLI

24 November 2006
Supreme Court
9 pages
M.P. MATHUR Vs D.T.C. .

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-005281-005281 / 2005
Diary number: 8247 / 2003
Advocates: Vs A. SUBHASHINI

23 November 2006
Supreme Court
5 pages
STATE OF U.P. Vs DESH RAJ

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005674-005674 / 2006
Diary number: 19752 / 2005
Advocates: PRAVEEN SWARUP Vs PRAVEEN AGRAWAL

23 November 2006
Supreme Court
4 pages
M/S. BENARA VALVES LTD. Vs COMMNR. OF CENTRAL EXCISE

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005166-005166 / 2006
Diary number: 19264 / 2006

23 November 2006
Supreme Court
2 pages
UNION OF INDIA Vs HASMUKHBHAI HIRABHAI RANA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005168-005168 / 2006
Diary number: 17753 / 2004
Advocates: SHREEKANT N. TERDAL Vs SATYA MITRA GARG

23 November 2006
Supreme Court
6 pages
K.S.KRISHNASWAMY Vs UNION OF INDIA

Bench: H.K.SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-003174-003174 / 2006
Diary number: 14682 / 2005
Advocates: Vs V. K. VERMA