Judgements

30 November 2006
Supreme Court
2 pages

ANTAR SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000904-000904 / 2000
Diary number: 18171 / 1999
Advocates: R. D. UPADHYAY Vs

30 November 2006
Supreme Court
1 pages

UNION OF INDIA Vs CARPENTER WORKERS UNION .

Case number: SLP(C) No.-007000-007000 / 2004
Diary number: 2597 / 2004
Advocates: Vs ABHIJIT SENGUPTA

29 November 2006
Supreme Court
2 pages

DAKSHIN HARYANA BIJLI VITRAN NIGAM L&ORS Vs MOHINDER SINGH (D) TH LRS.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005271-005271 / 2006
Diary number: 11112 / 2006
Advocates: UGRA SHANKAR PRASAD Vs VARINDER KUMAR SHARMA

29 November 2006
Supreme Court
4 pages

ACCOUNTANT GENERAL, ORISSA Vs R. RAMA MURTHY .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005269-005269 / 2006
Diary number: 17599 / 2005
Advocates: ANIL KATIYAR Vs SHIPRA GHOSE

29 November 2006
Supreme Court
28 pages

M/S. TRANSCORE Vs UNION OF INDIA

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-003228-003228 / 2006
Diary number: 18473 / 2005
Advocates: DEVENDRA SINGH Vs AJIT PUDUSSERY

29 November 2006
Supreme Court
3 pages

ASSAM ELECTRONICS DEV. CORPN. LTD. Vs M/S. EDUCOMP SOLUTIONS LTD. .

Case number: C.A. No.-005268-005268 / 2006
Diary number: 13780 / 2006
Advocates: Vs ASHOK MATHUR

29 November 2006
Supreme Court
2 pages

GULAB CHAND AGRAWAL Vs STATE OF BIHAR .

Case number: C.A. No.-002730-002730 / 2006
Diary number: 2068 / 2004
Advocates: AMIT KUMAR Vs GOPAL SINGH

29 November 2006
Supreme Court
2 pages

COMMNR. OF CENT. EX. & CUSTOMS,SURAT-II Vs M/S. NIRMALA DYECHEM

Case number: C.A. No.-007145-007146 / 2004
Diary number: 20186 / 2004
Advocates: Vs RAJAN NARAIN

29 November 2006
Supreme Court
3 pages

PREM NARAIN Vs STATE OF M.P.

Case number: Crl.A. No.-001131-001131 / 2000
Diary number: 7536 / 2000
Advocates: T. N. SINGH Vs C. D. SINGH

29 November 2006
Supreme Court
2 pages

DEVENDER SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000277-000277 / 2000
Diary number: 14558 / 1999
Advocates: SANJAY SHARAWAT Vs T. V. GEORGE

28 November 2006
Supreme Court
6 pages

STATE OF U.P. Vs RUK MANGAL SINGH RATHAUR

Bench: H.K. SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-007318-007318 / 2003
Diary number: 6184 / 2002
Advocates: JAVED MAHMUD RAO Vs PRADEEP MISRA

28 November 2006
Supreme Court
9 pages

BAR COUNCIL OF INDIA Vs BOARD OF MANG. DAYANAND COLL. OF LAW&ORS

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005301-005302 / 2001
Diary number: 10451 / 2001
Advocates: Vs NIRANJANA SINGH

28 November 2006
Supreme Court
5 pages

COMMISSIONER OF CENTAL EXCISE,CHANDIGARH Vs M/S. KHANNA INDUSTRIES .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004192-004224 / 2001
Diary number: 21140 / 2000
Advocates: B. KRISHNA PRASAD Vs BHASKAR Y. KULKARNI

28 November 2006
Supreme Court
7 pages

SADASHIO MUNDAJI BHALERAO Vs STATE OF MAHARASHTRA

Bench: G.P.MATHUR,A.K. MATHUR
Case number: Crl.A. No.-000478-000478 / 2005
Diary number: 1942 / 2005
Advocates: Vs V. N. RAGHUPATHY

28 November 2006
Supreme Court
3 pages

UNION OF INDIA Vs S.L. VERMA .

Case number: C.A. No.-002723-002723 / 2005
Diary number: 494 / 2005
Advocates: SHREEKANT N. TERDAL Vs