Showing 18001 - 18015 of 41947 judgements
27 November 2006
Supreme Court
8 pages
NAVEEN CHANDRA Vs STATE OF UTTARANCHAL

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001224-001224 / 2006
Diary number: 10255 / 2006
Advocates: B. S. BANTHIA Vs JATINDER KUMAR BHATIA

27 November 2006
Supreme Court
3 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: S.B. SINHA
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

27 November 2006
Supreme Court
14 pages
SECRETARY MALANKARA SYRIAN C. COLLEGE Vs T. JOSE .

Bench: H.K. SEMA,R.V. RAVEENDRAN
Case number: C.A. No.-008599-008599 / 2003
Diary number: 12043 / 2003
Advocates: Vs E. M. S. ANAM

27 November 2006
Supreme Court
10 pages
INDIAN OIL CORPORATION LTD. Vs STATE OF ASSAM .

Bench: ASHOK BHAN,ALTAMAS KABIR,DALVEER BHANDARI
Case number: C.A. No.-006619-006619 / 2001
Diary number: 14906 / 2001
Advocates: Vs CORPORATE LAW GROUP

27 November 2006
Supreme Court
14 pages
M.C. MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

24 November 2006
Supreme Court
11 pages
BASO PRASAD Vs STATE OF BIHAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001169-001170 / 2005
Diary number: 933 / 2005
Advocates: Vs GOPAL SINGH

24 November 2006
Supreme Court
12 pages
STATE OF MAHARASHTRA Vs SHASHIKANT S. PUJARI .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001386-001386 / 2006
Diary number: 15401 / 2003
Advocates: Vs JYOTI MENDIRATTA

24 November 2006
Supreme Court
8 pages
VIKRAMJIT SINGH @ VICKY Vs STATE OF PUNJAB

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001459-001459 / 2005
Diary number: 22731 / 2005
Advocates: Vs ARUN K. SINHA

24 November 2006
Supreme Court
6 pages
DILIP Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001480-001480 / 2004
Diary number: 26550 / 2003

24 November 2006
Supreme Court
8 pages
SASI THOMAS Vs STATE .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001211-001211 / 2006
Diary number: 6580 / 2006
Advocates: V. J. FRANCIS Vs NIKHIL NAYYAR

24 November 2006
Supreme Court
2 pages
STATE OF HARYANA Vs DEVI DUTT

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005184-005184 / 2006
Diary number: 11086 / 2004
Advocates: T. V. GEORGE Vs

24 November 2006
Supreme Court
6 pages
BABUBHAI UDESINH PARMAR Vs STATE OF GUJARAT

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001635-001635 / 2005
Diary number: 12084 / 2005
Advocates: Vs HEMANTIKA WAHI

24 November 2006
Supreme Court
6 pages
MOHAMMED ARSHAD Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001674-001674 / 2005
Diary number: 7599 / 2005
Advocates: Vs V. N. RAGHUPATHY

24 November 2006
Supreme Court
15 pages
HOTEL & RESTAURANT ASSOCN. Vs STAR INDIA PVT. LTD. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002061-002061 / 2006
Diary number: 9665 / 2006
Advocates: Vs MANIK KARANJAWALA

24 November 2006
Supreme Court
3 pages
MEGHALAYA STATE ELECTRICITY BOARD Vs THULESWAR BARBARUAH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005182-005182 / 2006
Diary number: 60649 / 2005
Advocates: RAJIV MEHTA Vs