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04 December 2006
Supreme Court 2 pages AVTAR SINGH Vs GURDIAL SINGH .
Case number: C.A. No.-005654-005654 / 2006 |
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04 December 2006
Supreme Court 2 pages ABHISHEK KUMAR Vs STATE OF HARYANA .
Case number: C.A. No.-005657-005657 / 2006 |
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01 December 2006
Supreme Court 3 pages M/S. SIEMENS LTD. Vs STATE OF MAHARASHTRA .
Bench: S.B. SINHA,MARKANDEY KATJU |
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01 December 2006
Supreme Court 13 pages MUIR MILLS UNIT OF N.T.C. (U.P.) LTD. Vs SWAYAM PRAKASH SRIVASTAVA
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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01 December 2006
Supreme Court 42 pages M/S ASHOKA SMOKELESS COAL IND.P.LTD.&ORS Vs UNION OF INDIA .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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01 December 2006
Supreme Court 3 pages STATE BANK OF HYDERABAD Vs TOWN MUNICIPAL COUNCIL
Bench: S.B. SINHA,MARKANDEY KATJU |
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01 December 2006
Supreme Court 12 pages STATE OF KERALA Vs UNNI
Bench: S.B. SINHA,MAKANDEY KATJU |
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01 December 2006
Supreme Court 5 pages PRAKASH Vs STATE OF MADHYA PRADESH
Bench: S.B. SINHA,MARKANDEY KATJU |
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30 November 2006
Supreme Court 5 pages STATE OF M.P. Vs KEDAR YADAV
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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30 November 2006
Supreme Court 2 pages NEW INDIA ASSURANCE COMPANY LTD. Vs AFROZ BI .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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30 November 2006
Supreme Court 7 pages K.N.SATHYAPALAN (DEAD) BY LRS. Vs STATE OF KERALA
Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR |
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30 November 2006
Supreme Court 2 pages N.V. SUBBA RAO Vs CORPORATION BANK .
Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE |
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30 November 2006
Supreme Court 4 pages CHANDRIKA SINGH (DEAD) BY LRS.&ANR Vs SARJUG SINGH
Case number: C.A. No.-004409-004409 / 2000 |
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30 November 2006
Supreme Court 5 pages UTHA MOIDU HAJI Vs KUNINGARATH KUNHABDULLA .
Case number: C.A. No.-004811-004811 / 2000 |
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30 November 2006
Supreme Court 3 pages LANKESWAR MALAKAR Vs R. DEKA
Case number: C.A. No.-004813-004813 / 2000 |