Showing 17956 - 17970 of 41947 judgements
06 December 2006
Supreme Court
3 pages
T.A. QUERESHI Vs COMMISSIONER OF INCOME TAX, BHOPAL

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005635-005635 / 2006
Diary number: 5996 / 2005
Advocates: VIKAS MEHTA Vs B. V. BALARAM DAS

05 December 2006
Supreme Court
21 pages
SARBANANDA SONOWAL Vs UNION OF INDIA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000117-000117 / 2006
Diary number: 6590 / 2006
Advocates: Vs SUSHMA SURI

05 December 2006
Supreme Court
2 pages
SANKAR DASTIDAR Vs SHRIMATI BANJULA DASTIDAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005609-005609 / 2006
Diary number: 20453 / 2005
Advocates: PRANAB KUMAR MULLICK Vs SARLA CHANDRA

05 December 2006
Supreme Court
9 pages
MUNICIPAL CORPN., JABALPUR Vs OM PRAKASH DUBEY

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005607-005607 / 2006
Diary number: 28149 / 2005
Advocates: RANJAN MUKHERJEE Vs C. G. SOLSHE

05 December 2006
Supreme Court
17 pages
RAMCHANDRA MURARILAL BHATTAD Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-005610-005610 / 2006
Diary number: 5607 / 2004
Advocates: P. N. GUPTA Vs A. S. BHASME

05 December 2006
Supreme Court
6 pages
KULWINDER SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000675-000675 / 2006
Diary number: 6976 / 2005
Advocates: CHIRAG M. SHROFF Vs ARUN K. SINHA

05 December 2006
Supreme Court
17 pages
M/S. PEACOCK PLYWOOD PVT. LTD. Vs THE ORIENTAL INSURANCE CO. LTD.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-005608-005608 / 2006
Diary number: 6776 / 2005
Advocates: PRASHANT KUMAR Vs B. K. SATIJA

05 December 2006
Supreme Court
7 pages
HORI LAL Vs STATE OF U.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000097-000097 / 2000
Diary number: 12372 / 1999
Advocates: NAFIS A. SIDDIQUI Vs ANUVRAT SHARMA

05 December 2006
Supreme Court
5 pages
SUBHASH HARNARAYANJI LADDHA Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000844-000844 / 2006
Diary number: 10495 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs

05 December 2006
Supreme Court
5 pages
SALIM SAHAB Vs STATE OF M.P

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001269-001269 / 2006
Diary number: 13759 / 2006
Advocates: JAVED MAHMUD RAO Vs C. D. SINGH

05 December 2006
Supreme Court
3 pages
SHAH MANSUKHLAL CHHAGANLAL (D) THRU.LR. Vs GOHIL AMARSING GOVINDBHAI(D) THRU.LRS.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005614-005614 / 2006
Diary number: 3814 / 2003
Advocates: A. RAGHUNATH Vs RAMESHWAR PRASAD GOYAL

04 December 2006
Supreme Court
9 pages
STATE OF UTTARANCHAL Vs DINESH KUMAR SHARMA

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005573-005573 / 2006
Diary number: 12483 / 2005
Advocates: D. BHARATHI REDDY Vs VENKATESWARA RAO ANUMOLU

04 December 2006
Supreme Court
3 pages
MUSTAFIKHAN Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001261-001261 / 2006
Diary number: 13331 / 2006
Advocates: RAVI PRAKASH MEHROTRA Vs ANIRUDDHA P. MAYEE

04 December 2006
Supreme Court
6 pages
P.K. SREEKANTAN Vs P. SREEKUMARAN NAIR .

Bench: DR. ARIJIT PASAYAT,S.H.KAPADIA
Case number: C.A. No.-005354-005354 / 2006
Diary number: 1682 / 2003
Advocates: K. RAJEEV Vs

04 December 2006
Supreme Court
3 pages
RAMJI RAI Vs JAGDISH MALLAH(DEAD) THR. LRS.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005353-005353 / 2006
Diary number: 14709 / 2004
Advocates: NARESH BAKSHI Vs P. K. JAIN