Showing 17911 - 17925 of 41947 judgements
12 December 2006
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, INDORE Vs M/S. VIRDI BROTHERS .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000203-000214 / 2002
Diary number: 18444 / 2001
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

12 December 2006
Supreme Court
12 pages
SHREEDHAR GOVIND KAMERKAR Vs YESAHWANT GOVIND KAMERKAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005720-005720 / 2006
Diary number: 8217 / 2005
Advocates: Vs SHIVAJI M. JADHAV

12 December 2006
Supreme Court
5 pages
V. VENKATA SUBBARAO Vs STATE REP. BY INSPECTOR OF POLICE,A.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000970-000970 / 2000
Diary number: 16672 / 2000
Advocates: Y. RAJA GOPALA RAO Vs D. BHARATHI REDDY

12 December 2006
Supreme Court
37 pages
ALOKE NATH DUTTA Vs STATE OF WEST BENGAL

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000867-000868 / 2005
Diary number: 11729 / 2005
Advocates: JAIL PETITION Vs AVIJIT BHATTACHARJEE

12 December 2006
Supreme Court
14 pages
DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD Vs STATE OF UTTARANCHAL .

Case number: C.A. No.-000800-000800 / 2005
Diary number: 4373 / 2004
Advocates: Vs P. N. GUPTA

12 December 2006
Supreme Court
22 pages
AJAY GOSWAMI Vs UNION OF INDIA .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: W.P.(C) No.-000384-000384 / 2005
Diary number: 15926 / 2005
Advocates: Vs PAREKH & CO.

12 December 2006
Supreme Court
10 pages
BABLU @ MUBARAN HUSSAIN Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001302-001302 / 2006
Diary number: 24304 / 2006
Advocates: V. RAMASUBRAMANIAN Vs

12 December 2006
Supreme Court
18 pages
UTTARANCHAL FOREST DEV. CORPN. Vs JABAR SINGH .

Case number: C.A. No.-005728-005728 / 2006
Diary number: 24993 / 2003
Advocates: KAILASH CHAND Vs I. B GAUR

12 December 2006
Supreme Court
12 pages
THE DEPUTY DIRECTOR LAND ACQUISITION Vs MALLA ATCHINAIDU

Case number: C.A. No.-006497-006500 / 1994
Diary number: 8659 / 1994
Advocates: T. V. GEORGE Vs ANJANI AIYAGARI

11 December 2006
Supreme Court
8 pages
BHIMASHYA Vs JANABI @ JANAWWA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005689-005689 / 2006
Diary number: 22990 / 2005
Advocates: VIJAY KUMAR Vs

11 December 2006
Supreme Court
31 pages
JAGJIT SINGH Vs STATE OF HARYANA .

Bench: CJI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000287-000287 / 2004
Diary number: 12579 / 2004
Advocates: Vs SURYA KANT

11 December 2006
Supreme Court
15 pages
M/S. INDIAN CHARGE CHROME LTD. Vs UNION OF INDIA .

Case number: C.A. No.-008501-008501 / 2002
Diary number: 9241 / 2001
Advocates: Vs EJAZ MAQBOOL

11 December 2006
Supreme Court
3 pages
ADHYAATAMAM - BHAMINI Vs JAGDISH AMBALAL SHAH

Case number: C.A. No.-005693-005693 / 2006
Diary number: 22439 / 2005
Advocates: PETITIONER-IN-PERSON Vs RAMESH CHANDRA MISHRA

11 December 2006
Supreme Court
15 pages
U.P. GRAM PANCHAYAT ADHIKARI SANGH Vs DAYA RAM SAROJ .

Bench: H.K. SEMA,P.K.BALASUBRAMANYAN
Case number: C.A. No.-001895-001895 / 2006
Diary number: 7430 / 2006
Advocates: Vs SANJAY JAIN

11 December 2006
Supreme Court
8 pages
RAMNATH INTERNATIONAL CONSTRUCTN.PVT.LTD Vs UNION OF INDIA

Bench: H. K. SEMA,R. V. RAVEENDRAN
Case number: C.A. No.-003167-003168 / 2005
Diary number: 3185 / 2003
Advocates: Vs SUSHMA SURI