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12 December 2006
Supreme Court 4 pages COMMNR. OF CENTRAL EXCISE, INDORE Vs M/S. VIRDI BROTHERS .
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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12 December 2006
Supreme Court 12 pages SHREEDHAR GOVIND KAMERKAR Vs YESAHWANT GOVIND KAMERKAR
Bench: S.B. SINHA,MARKANDEY KATJU |
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12 December 2006
Supreme Court 5 pages V. VENKATA SUBBARAO Vs STATE REP. BY INSPECTOR OF POLICE,A.P.
Bench: S.B. SINHA,MARKANDEY KATJU |
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12 December 2006
Supreme Court 37 pages ALOKE NATH DUTTA Vs STATE OF WEST BENGAL
Bench: S.B. SINHA,DALVEER BHANDARI |
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12 December 2006
Supreme Court 14 pages DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD Vs STATE OF UTTARANCHAL .
Case number: C.A. No.-000800-000800 / 2005 |
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12 December 2006
Supreme Court 22 pages AJAY GOSWAMI Vs UNION OF INDIA .
Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE |
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12 December 2006
Supreme Court 10 pages BABLU @ MUBARAN HUSSAIN Vs STATE OF RAJASTHAN
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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12 December 2006
Supreme Court 18 pages UTTARANCHAL FOREST DEV. CORPN. Vs JABAR SINGH .
Case number: C.A. No.-005728-005728 / 2006 |
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12 December 2006
Supreme Court 12 pages THE DEPUTY DIRECTOR LAND ACQUISITION Vs MALLA ATCHINAIDU
Case number: C.A. No.-006497-006500 / 1994 |
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11 December 2006
Supreme Court 8 pages BHIMASHYA Vs JANABI @ JANAWWA
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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11 December 2006
Supreme Court 31 pages JAGJIT SINGH Vs STATE OF HARYANA .
Bench: CJI,C.K. THAKKER,P.K. BALASUBRAMANYAN |
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11 December 2006
Supreme Court 15 pages M/S. INDIAN CHARGE CHROME LTD. Vs UNION OF INDIA .
Case number: C.A. No.-008501-008501 / 2002 |
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11 December 2006
Supreme Court 3 pages ADHYAATAMAM - BHAMINI Vs JAGDISH AMBALAL SHAH
Case number: C.A. No.-005693-005693 / 2006 |
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11 December 2006
Supreme Court 15 pages U.P. GRAM PANCHAYAT ADHIKARI SANGH Vs DAYA RAM SAROJ .
Bench: H.K. SEMA,P.K.BALASUBRAMANYAN |
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11 December 2006
Supreme Court 8 pages RAMNATH INTERNATIONAL CONSTRUCTN.PVT.LTD Vs UNION OF INDIA
Bench: H. K. SEMA,R. V. RAVEENDRAN |