Showing 17926 - 17940 of 41947 judgements
11 December 2006
Supreme Court
12 pages
JAGDISH MANDAL Vs STATE OF ORISSA .

Case number: C.A. No.-005699-005699 / 2006
Diary number: 3689 / 2006
Advocates: NIKILESH RAMACHANDRAN Vs SATYA MITRA GARG

11 December 2006
Supreme Court
4 pages
KALYANI BASKAR Vs M.S SAMPORNAM

Case number: Crl.A. No.-001293-001293 / 2006
Diary number: 12027 / 2004
Advocates: Vs SRIKALA GURUKRISHNA KUMAR

08 December 2006
Supreme Court
4 pages
SANJAY VERMA Vs MANIK ROY .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005664-005664 / 2006
Diary number: 18679 / 2006
Advocates: SHARMILA UPADHYAY Vs

08 December 2006
Supreme Court
2 pages
DESA SINGH Vs AJIT SINGH .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005663-005663 / 2006
Diary number: 14698 / 2004
Advocates: P. N. PURI Vs KAMLENDRA MISHRA

08 December 2006
Supreme Court
12 pages
VIRENDER NATH GAUTAM Vs SATPAL SINGH .

Bench: C.K. THAKKER,R.V. RAVEENDRAN
Case number: C.A. No.-000809-000809 / 2005
Diary number: 2204 / 2005
Advocates: Vs NARESH K. SHARMA

08 December 2006
Supreme Court
4 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. KIRAN COMBERS & SPINNERS

Bench: G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-009128-009128 / 2003
Diary number: 18008 / 2003
Advocates: Vs SUMITA HAZARIKA

08 December 2006
Supreme Court
6 pages
DHARAM Vs STATE OF HARYANA

Bench: A.K. MATHUR,D.K. JAIN
Case number: Crl.A. No.-000143-000143 / 2006
Diary number: 16145 / 2005

08 December 2006
Supreme Court
6 pages
CHENNA BOYANNA KRISHNA YADAV Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,D.K. JAIN
Case number: Crl.A. No.-001286-001286 / 2006
Diary number: 1906 / 2006
Advocates: SARLA CHANDRA Vs P. PARMESWARAN

08 December 2006
Supreme Court
4 pages
GOKUL BHAGAJI PATIL Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,D.K. JAIN
Case number: Crl.A. No.-001287-001287 / 2006
Diary number: 8391 / 2006
Advocates: Vs P. PARMESWARAN

08 December 2006
Supreme Court
3 pages
DELHI FINANCIAL CORPN. Vs V.P. PURI .

Case number: SLP(C) No.-018722-018722 / 2006
Diary number: 27155 / 2006
Advocates: D. N. GOBURDHAN Vs MEERA MATHUR

08 December 2006
Supreme Court
3 pages
HCG STOCK & SHARE BROKERS LTD. Vs GAGGAR SURESH

Bench: G.P.MATHUR,A.K. MATHUR
Case number: C.A. No.-005669-005669 / 2006
Diary number: 5119 / 2005
Advocates: PAREKH & CO. Vs SANJAY JAIN

08 December 2006
Supreme Court
14 pages
AJENDRAPRASADJI N. PANDE Vs SWAMI KESHAVPRAKESHDASJI N. .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-005667-005667 / 2006
Diary number: 18667 / 2006
Advocates: E. C. AGRAWALA Vs ANIP SACHTHEY

08 December 2006
Supreme Court
5 pages
UNION OF INDIA Vs SHEELA RANI

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-005666-005666 / 2006
Diary number: 12048 / 2005
Advocates: V. K. VERMA Vs ARUN K. SINHA

08 December 2006
Supreme Court
24 pages
SATHI VIJAY KUMAR Vs TOTA SINGH .

Bench: CJI Y.K. SABHARWAL,C.K. THAKKER,R.V. RAVEENDRAN
Case number: C.A. No.-004093-004093 / 2004
Diary number: 10694 / 2004
Advocates: ANUPAM LAL DAS Vs PREM MALHOTRA

08 December 2006
Supreme Court
7 pages
ROCHEM SEPARATION SYSTEMS (I) PVT.LTD. Vs MAZAGON DOCK LTD. .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-005665-005665 / 2006
Diary number: 10004 / 2005
Advocates: Vs HIMINDER LAL