Judgements

08 December 2006
Supreme Court
4 pages

UNITED INDIA INSURANCE CO. LTD. Vs M/S. KIRAN COMBERS & SPINNERS

Case number: C.A. No.-009128-009128 / 2003
Diary number: 18008 / 2003
Advocates: Vs SUMITA HAZARIKA

08 December 2006
Supreme Court
3 pages

SITA DEVI Vs BIHAR STATE HOUSING BOARD .

Case number: C.A. No.-005927-005927 / 2006
Diary number: 17528 / 2005
Advocates: MANISH KUMAR SARAN Vs S. CHANDRA SHEKHAR

07 December 2006
Supreme Court
9 pages

STATE OF KARNATAKA Vs AMEERBI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004953-004957 / 1998
Diary number: 19323 / 1996
Advocates: Vs E. C. VIDYA SAGAR

07 December 2006
Supreme Court
14 pages

STATE OF KARNATAKA Vs BALAJI COMPUTERS .

Case number: C.A. No.-001120-001120 / 2006
Diary number: 27934 / 2005
Advocates: Vs P. R. RAMASESH

07 December 2006
Supreme Court
2 pages

RAMDEV FOOD PRODUCTS PVT. LTD. Vs ARVINDBHAI RAMBHAI PATEL .

Case number: C.A. No.-008815-008816 / 2003
Diary number: 11971 / 2003
Advocates: VIKASH SINGH Vs SUMITA RAY

07 December 2006
Supreme Court
5 pages

VADLA CHANRAIAH Vs STATE OF A.P

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001288-001288 / 2006
Diary number: 21058 / 2006
Advocates: RANJAN MUKHERJEE Vs D. BHARATHI REDDY

07 December 2006
Supreme Court
13 pages

NAGAR NIGAM,MEERUT Vs AL FAHEEM MEAT EXPORTS PVT.LTD.

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005673-005673 / 2006
Diary number: 14429 / 2006
Advocates: VISHWA PAL SINGH Vs GEETANJALI MOHAN

06 December 2006
Supreme Court
35 pages

PARKASH SINGH BADAL Vs STATE OF PUNJAB .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005636-005636 / 2006
Diary number: 20223 / 2004
Advocates: LAWYER S KNIT & CO Vs ARUN K. SINHA

06 December 2006
Supreme Court
7 pages

PUNJAB WATER SUPPLY & SEWERAGE BOARD Vs RANJODH SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005632-005632 / 2006
Diary number: 18486 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs MUSHTAQ AHMAD

06 December 2006
Supreme Court
7 pages

ROTASH Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000335-000335 / 2006
Diary number: 16781 / 2005
Advocates: GAURAV AGRAWAL Vs

06 December 2006
Supreme Court
8 pages

LALU PRASAD @ LALU PRASAD YADAV Vs STATE OF BIHAR

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001276-001276 / 2006
Diary number: 22737 / 2005
Advocates: PAREKH & CO. Vs GOPAL SINGH

06 December 2006
Supreme Court
3 pages

K. KARUNAKARAN Vs STATE OF KERALA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000801-000801 / 2003
Diary number: 6473 / 2003
Advocates: K. R. SASIPRABHU Vs R. SATHISH

06 December 2006
Supreme Court
2 pages

OM PRAKASH Vs SHIV KUMAR

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001035-001035 / 2000
Diary number: 10955 / 1999
Advocates: Vs PUNIT DUTT TYAGI

06 December 2006
Supreme Court
3 pages

BHUPENDRA S. BHATIA Vs STATE OF M.P.

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000445-000445 / 2000
Diary number: 10941 / 1999
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

06 December 2006
Supreme Court
11 pages

RAGHUNATH RAI BAREJA Vs PUNJAB NATIONAL BANK .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005634-005634 / 2006
Diary number: 19870 / 2005
Advocates: M. K. DUA Vs