Showing 17896 - 17910 of 41947 judgements
14 December 2006
Supreme Court
3 pages
CHILAKAMARTHI MOHANA RAO Vs PATIBANDA SOMA SUNDARA RAO

Case number: C.A. No.-005818-005818 / 2006
Diary number: 1921 / 2006
Advocates: K. RAMKUMAR & ASSOCIATES Vs K. SHIVRAJ CHOUDHURI

14 December 2006
Supreme Court
2 pages
P.P.ABDULLA Vs THE COMPETENT AUTHORITY .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001318-001318 / 2006
Diary number: 11068 / 2006
Advocates: C. K. SASI Vs B. V. BALARAM DAS

14 December 2006
Supreme Court
6 pages
S.A. BUILDERS LTD. Vs COMMNR. OF INCOME TAX, CHANDIGARH

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005811-005811 / 2006
Diary number: 19343 / 2004
Advocates: S. JANANI Vs B. V. BALARAM DAS

14 December 2006
Supreme Court
3 pages
G. SUSHEELA (D) TH.LRS. Vs M. RAJYALAKSHMI

Case number: C.A. No.-005817-005817 / 2006
Diary number: 27878 / 2005
Advocates: Vs BIJOY KUMAR JAIN

14 December 2006
Supreme Court
2 pages
M/S. KACHWALA GEMS Vs JOINT COMMNR. OF INCOME TAX, JAIPUR

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005809-005809 / 2006
Diary number: 26966 / 2004
Advocates: Vs B. V. BALARAM DAS

14 December 2006
Supreme Court
1 pages
S.A.BUILDERS LTD. Vs COMMNR.OF INCOME TAX (APPEALS),CHAN &ANR

Case number: C.A. No.-005810-005810 / 2006
Diary number: 25381 / 2004
Advocates: S. JANANI Vs B. V. BALARAM DAS

14 December 2006
Supreme Court
4 pages
SUPDT. OF POST OFFICES Vs R. VALASINA BABU

Case number: C.A. No.-005868-005868 / 2006
Diary number: 18078 / 2005
Advocates: V. K. VERMA Vs Y. RAJA GOPALA RAO

13 December 2006
Supreme Court
5 pages
SUJATA UDAY PATIL Vs UDAY MADHUKAR PATIL

Bench: G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-005779-005779 / 2006
Diary number: 16559 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs CHANDAN RAMAMURTHI

13 December 2006
Supreme Court
4 pages
S. APPADURAI NADAR Vs A.CHOCKALINGA NADAR

Case number: C.A. No.-000822-000822 / 2000
Diary number: 10368 / 1999
Advocates: SHOBHA RAMAMOORTHY Vs A. V. RANGAM

13 December 2006
Supreme Court
6 pages
MEERA CHAUHAN Vs HARSH BISHNOI

Case number: C.A. No.-005783-005783 / 2006
Diary number: 19254 / 2005

13 December 2006
Supreme Court
6 pages
PATEL JOITARAM KALIDAS Vs SPL. LAND ACQUISITION OFFICER

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-005785-005785 / 2006
Diary number: 619 / 2002
Advocates: HARISH J. JHAVERI Vs HEMANTIKA WAHI

13 December 2006
Supreme Court
12 pages
SOUTHERN PETRO. INDUSTRIES CORP. LTD. Vs ADMN. OF SPEC. UNDERTAKING OF UTI

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-005782-005782 / 2006
Diary number: 24772 / 2004
Advocates: M. J. PAUL Vs SANJAY KAPUR

13 December 2006
Supreme Court
6 pages
MEERA CHAUHAN Vs HARSH BISHNOI

Bench: DR. A.R. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-005783-005783 / 2006
Diary number: 19254 / 2005

13 December 2006
Supreme Court
8 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA .

Case number: W.P.(C) No.-000196-000196 / 2001
Diary number: 6723 / 2001
Advocates: JYOTI MENDIRATTA Vs

12 December 2006
Supreme Court
6 pages
HASHAM ABBAS SAYYAD Vs USMAN ABBAS SAYYAD .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005721-005721 / 2006
Diary number: 22297 / 2006
Advocates: VISHWAJIT SINGH Vs ANNAM D. N. RAO