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05 January 2007
Supreme Court 7 pages M/S.ASSOCIATED INDEM MECHANICAL P. LTD. Vs WEST BENGAL S.S.I.D.C. LTD. .
Bench: G.P. MATHUR,A.K. MATHUR |
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05 January 2007
Supreme Court 2 pages RAKESH KUMAR JAIN Vs STATE OF U.P.THR.COLLECTOR
Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR |
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05 January 2007
Supreme Court 5 pages APPASAHEB Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001613-001613 / 2005 |
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04 January 2007
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, BHOPAL Vs RALSON INDUSTRIES LTD.
Bench: S.B. SINHA,MARKANDEY KATJU |
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04 January 2007
Supreme Court 13 pages STATE OF MAHARASHTRA Vs PUBLIC CONCERN FOR GOVRNCE. TRUST .
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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04 January 2007
Supreme Court 13 pages DEEWAN SINGH Vs RAJENDRA PD. ARDEVI
Bench: S.B. SINHA,MARKANDEY KATJU |
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04 January 2007
Supreme Court 3 pages GULZAR Vs STATE OF M.P.
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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04 January 2007
Supreme Court 12 pages YOGESH MEHTA Vs CUSTODIAN APPOINTED U. SPL.COURT .
Case number: C.A. No.-004512-004512 / 2006 |
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04 January 2007
Supreme Court 8 pages RAJ KUMAR PRASAD TAMARKAR Vs STATE OF BIHAR
Bench: S.B. SINHA,MARKANDEY KATJU |
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04 January 2007
Supreme Court 27 pages ISHIKAWAJMA-HARIMA HEAVY INDUSTRIES LTD. Vs DIRECTOR OF INCOME TAX, MUMBAI
Bench: S.B. SINHA,DALVEER BHANDARI |
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03 January 2007
Supreme Court 8 pages SUMANGALAM COOP. HOUSING SOCIETY LTD. Vs SUO MOTA,HIGH COURT OF GUJARAT .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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15 December 2006
Supreme Court 13 pages ACHARAPARAMBATH PRADEEPAN Vs STATE OF KERALA
Bench: S.B. SINHA,MARKANDEY KATJU |
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15 December 2006
Supreme Court 3 pages M.R. KUDVA Vs STATE OF A.P.
Bench: S.B. SINHA,MARKANDEY KATJU |
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15 December 2006
Supreme Court 9 pages IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.
Bench: Y.K. SABHARWAL,DR. ARIJIT PASAYAT,S.H. KAPADIA |
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15 December 2006
Supreme Court 6 pages KAMLA DEVI Vs KHUSHAL KANWAR
Bench: S.B. SINHA,MARKANDEY KATJU |