Judgements

Showing 17851 - 17865 of 41947 judgements
10 January 2007
Supreme Court
2 pages
M/s Hindustan Granites Vs Union of India & Ors

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: Transfer Case (civil) 165 of 2006
10 January 2007
Supreme Court
13 pages
VIKRAM DHILLON Vs STATE OF HARYANA & ORSZ

Case number: Appeal (civil) 652 of 2004
09 January 2007
Supreme Court
4 pages
NORTH EAST KARNATAKA ROAD TRPT. CORPN. Vs M. NAGANGOUDA

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000129-000129 / 2007
Diary number: 23965 / 2005
Advocates: V. N. RAGHUPATHY Vs ANJANA CHANDRASHEKAR

09 January 2007
Supreme Court
13 pages
HIGH COURT EMP.WELFARE ASOCN.,CAL.&ORS Vs STATE OF W.B.

Case number: W.P.(C) No.-000134-000134 / 1999
Diary number: 3316 / 1999
Advocates: Vs TARA CHANDRA SHARMA

09 January 2007
Supreme Court
24 pages
SANJAY SINGH Vs U.P. PUBLIC SERVICE COM.,ALLAHABAD &ANR

Bench: Y.K. SABHARWAL,C. K. THAKKER,R. V. RAVEENDRAN
Case number: W.P.(C) No.-000165-000165 / 2005
Diary number: 7475 / 2005
Advocates: EJAZ MAQBOOL Vs SHAIL KUMAR DWIVEDI

09 January 2007
Supreme Court
4 pages
YAMUNA SHANKAR SHARMA Vs STATE OF RAJASTHAN .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000130-000130 / 2007
Diary number: 12656 / 2004
Advocates: AJIT PUDUSSERY Vs

09 January 2007
Supreme Court
2 pages
MAHENDRA Vs STATE OF UTTARANCHAL

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000034-000034 / 2007
Diary number: 13938 / 2006
Advocates: ABHISTH KUMAR Vs JATINDER KUMAR BHATIA

08 January 2007
Supreme Court
2 pages
SHEO PRASAD BHOR @ SRI PRASAD Vs STATE OF ASSAM

Case number: Crl.A. No.-001165-001165 / 2005
Diary number: 16944 / 2005
Advocates: Vs CORPORATE LAW GROUP

08 January 2007
Supreme Court
2 pages
ACCOUNTS OFFIER,(A&I)A.P.S.R.T.C. Vs K.V. RAMANA .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000096-000096 / 2007
Diary number: 4648 / 2004
Advocates: D. MAHESH BABU Vs

08 January 2007
Supreme Court
4 pages
NEETU Vs STATE OF PUNJAB .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000095-000095 / 2007
Diary number: 12418 / 2004
Advocates: MITTER & MITTER CO. Vs A. P. MOHANTY

08 January 2007
Supreme Court
4 pages
RAMKISAN Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000021-000021 / 2007
Diary number: 10566 / 2006
Advocates: CHANDAN RAMAMURTHI Vs V. N. RAGHUPATHY

07 January 2007
Supreme Court
1 pages
M/S. HASTHIMAL & SONS Vs P. TEJ RAJ SHARMA

Case number: C.A. No.-003008-003008 / 2001
Diary number: 3929 / 2001
Advocates: Vs GUNTUR PRABHAKAR

05 January 2007
Supreme Court
3 pages
BHAG SINGH Vs STATE OF PUNJAB .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001054-001054 / 2005
Diary number: 16071 / 2002
Advocates: Vs ANNAM D. N. RAO

05 January 2007
Supreme Court
9 pages
AMITSINGH BHIKAMSING THAKUR Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000013-000013 / 2007
Diary number: 28498 / 2005
Advocates: SHEKHAR PRIT JHA Vs V. N. RAGHUPATHY

05 January 2007
Supreme Court
2 pages
STATE OF JAMMU & KASHMIR Vs ABDUL MAJID

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000065-000065 / 2007
Diary number: 12482 / 2006
Advocates: Vs VIJAY KUMAR