Showing 17836 - 17850 of 41947 judgements
12 January 2007
Supreme Court
10 pages
MUKUND SWARUP MISHRA Vs UNION OF INDIA & ORS

Bench: CJI Y.K. SABHARWAL,C.K. THAKKER,R.V. RAVEENDRAN
Case number: Transfer Case (civil) 100 of 2002

11 January 2007
Supreme Court
41 pages
I.R. GOELHO (DEAD)BY LRS. Vs THE STATE OF TAMILNADU

Bench: Y.K. SABHARWAL ASHOK BHAN ARIJIT PASAYAT B.P. SINGH,S.H. KAPADIA C.K. THAKKER,P.K. BALASUBRAMANYAN ALTAMAS KABIR D.K. JAIN
Case number: C.A. No.-001344-001345 / 1976
Diary number: 60767 / 1976
Advocates: Vs KUSUM CHAUDHARY

11 January 2007
Supreme Court
24 pages
LAL MOHAMMAD Vs INDIAN RAILWAY CONSTRUCTION CO.LTD.&ORS.

Bench: A.K.MATHUR,ALTAMAS KABIR
Case number: C.A. No.-006195-006198 / 2004
Diary number: 17726 / 2004
Advocates: BHARAT SANGAL Vs

11 January 2007
Supreme Court
3 pages
M.DURAI Vs MUTHU .

Case number: C.A. No.-006195-006195 / 2000
Diary number: 10252 / 1999

11 January 2007
Supreme Court
2 pages
SECY. U.P. HIGH SCHOOL & INTERM.EDU.&ANR Vs H.K.LAL

Case number: C.A. No.-006203-006203 / 2000
Diary number: 17915 / 1999
Advocates: NIRANJANA SINGH Vs RR-EX-PARTE

11 January 2007
Supreme Court
5 pages
RATHNASHALVAN Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000045-000045 / 2007
Diary number: 11920 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs

11 January 2007
Supreme Court
41 pages
I.R. GOELHO (DEAD)BY LRS. Vs THE STATE OF TAMILNADU

Bench: SABHARWAL, Y.K. (CJI),BHAN, ASHOK (J) & PASAYAT, ARIJIT (J),SINGH, B.P. (J) & KAPADIA, S.H.(J),THAKKER, C.K.(J) & BALASUBRAMANYAN P.K.I.(J),ALTAMAS KABIR (J) & JAIN, D.K. (J)
Case number: C.A. No.-001344-001345 / 1976
Diary number: 60767 / 1976
Advocates: Vs KUSUM CHAUDHARY

10 January 2007
Supreme Court
6 pages
INDUSTRIAL PAPER (ASSAM) LTD. EMPS. UN. Vs MGMT., ASSAM INDUSTRIAL DEV. CORPN. LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-007990-007990 / 2004
Diary number: 4918 / 2004
Advocates: RAJIV MEHTA Vs MANIK KARANJAWALA

10 January 2007
Supreme Court
3 pages
STATE OF MADHYA PRADESH Vs BACCHUDAS @ BALRAM .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000039-000039 / 2007
Diary number: 20222 / 2005
Advocates: Vs K. SARADA DEVI

10 January 2007
Supreme Court
9 pages
M/S.JAYANTILAL INVESTMENTS Vs MADHUVIHAR CO-OP HSG.SOC. .

Bench: ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-003233-003233 / 2006
Diary number: 9810 / 2006
Advocates: T. MAHIPAL Vs K J JOHN AND CO

10 January 2007
Supreme Court
4 pages
KRISHNA BHAGYA JALA NIGAM LTD. Vs G. HARISCHANDRA REDDY

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-000149-000149 / 2007
Diary number: 9638 / 2005
Advocates: NAVEEN R. NATH Vs SHIRAZ CONTRACTOR PATODIA

10 January 2007
Supreme Court
18 pages
RAJA RAM PAL Vs THE HON'BLE SPEAKER, LOK SABHA .

Case number: W.P.(C) No.-000001-000001 / 2006
Diary number: 58 / 2006

10 January 2007
Supreme Court
137 pages
RAJA RAM PAL Vs THE HON'BLE SPEAKER, LOK SABHA .

Case number: W.P.(C) No.-000001-000001 / 2006
Diary number: 58 / 2006

10 January 2007
Supreme Court
75 pages
RAJA RAM PAL Vs THE HON'BLE SPEAKER, LOK SABHA .

Bench: SABHARWAL, Y.K. (CJI),BALAKRISHNAN, K.G. (J),THAKKER, C.K.(J),R.V. RAVEENDRAN (J),JAIN, D.K. (J)
Case number: W.P.(C) No.-000001-000001 / 2006
Diary number: 58 / 2006

10 January 2007
Supreme Court
316 pages
RAJA RAM PAL Vs THE HON'BLE SPEAKER, LOK SABHA .

Bench: SABHARWAL, Y.K. (CJI),BALAKRISHNAN, K.G. (J),THAKKER, C.K.(J),R.V. RAVEENDRAN,JAIN, D.K. (J)
Case number: W.P.(C) No.-000001-000001 / 2006
Diary number: 58 / 2006